High Courts31 Dec 1997
Narayana Reddy Vs Divisional Forest Officer and Others
Andhra Pradesh High Court · (1998) 109 STC 585
Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 21Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 1 of 50
High Courts31 Dec 1997
Bharatiya Janatha Yuva Morcha State General Secretary Vs Chief Secretary, A.P. State Govt., Secretariat, Hyd. and Others
Andhra Pradesh High Court · (1998) 1 ALD 566 : (1998) 1 ALT 390
Constitution of India, 1950 — Article 226, 324Representation of the People Act, 1951 — Section 14, 30
High Courts31 Dec 1997
Andhra National Textile Workers Union Vs Commissioner of Labour and Others
Andhra Pradesh High Court · (1998) 2 ALD 405 : (1998) 2 AnWR 647 : (1998) 3 APLJ 94
Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 51Andhra Pradesh Relief Undertakings (Special Provisions) Act, 1971 — Section 3(1), 3(2)Constitution of India, 1950 — Article 12, 226
High Courts31 Dec 1997
Obulapuram Venkat Subba Reddy Vs Assistant Engineer, A.P. Housing Board and Another
Andhra Pradesh High Court · (1998) 2 ALD 33 : (1998) 1 ALT 613
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 22 Rule 10, Order 23 Rule 1, 115
High Courts31 Dec 1997
E.A.A. Charles (Smt.) Vs A.P. Administrative Tribunal and Others
Andhra Pradesh High Court · (1998) 1 ALD 785 : (1998) 1 ALT 814
Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 10, 16, 3, 33, 37Constitution of India, 1950 — Article 14, 141, 16, 309, 371Industrial Disputes Act, 1947 — Section 17A(1)
High Courts31 Dec 1997
Capt. B.S. Demagry and Another Vs VIF Airways Ltd., Hyderabad
Andhra Pradesh High Court · (1998) 2 ALD 306
Companies Act, 1956 — Section 433
High Courts31 Dec 1997
B.S. Demogray Vs Vif Airways Ltd.
Andhra Pradesh High Court · (1998) 94 CompCas 291
Companies Act, 1956 — Section 433
High Courts31 Dec 1997
V. Bhairava Swami and Others Vs Government of Andhra pradesh and Others
Andhra Pradesh High Court · (1998) 2 ALD 131
Andhra Pradesh Education Act, 1982 — Section 2, 4(2), 89Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools) Rules, 1988 — Rule 15(2), 15(4)
High Courts31 Dec 1997
Ch. Narayana Reddy Vs Divisional Forest Officer, Mancherial and Others
Andhra Pradesh High Court · (1998) 2 ALD 292 : (1998) 4 ALT 141
Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 21Constitution of India, 1950 — Article 226
High Courts30 Dec 1997Allowed
P. Bharathi and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 2 ALT 385
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Dec 1997
Kalasagaram (Regd.) Secunderabad Cultural Association Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 1 ALD 595 : (1998) 1 ALT 212
Hyderabad Municipal Corporation Act, 1955 — Section 148, 679A
High Courts30 Dec 1997
State of Andhra Pradesh Vs United India Insurance Co. Ltd.
Andhra Pradesh High Court · (1998) 2 ALT 51 : (1998) 2 CivCC 290 : (1998) 94 CompCas 155
Contract Act, 1872 — Section 28Limitation Act, 1963 — Article 44
High Courts29 Dec 1997
Toddy Tappers Co-operative Society Vs Govt. of A.P. and others
Andhra Pradesh High Court · (1999) 5 ALD 313
Mineral Concession Rules, 1960 — Rule 54, 55
High Courts29 Dec 1997
Shankarlal Vs Income Tax Officer and Others
Andhra Pradesh High Court · (1998) 144 CTR 424 : (1998) 230 ITR 536 : (1998) 99 TAXMAN 500
Income Tax Act, 1961 — Section 119, 132, 132A, 139, 140AWealth Tax Act, 1957 — Section 37A, 37B
High Courts29 Dec 1997
Insurance Corporation Employees Congress, Hyderabad and Another Vs Union of India and Others
Andhra Pradesh High Court · (1998) 1 ALD 739 : (1998) 3 ALT 429
Industrial Disputes Act, 1947 — Section 36A
High Courts29 Dec 1997
Lottala Bangaramma and Another Vs M. Andhra Bosu and Others
Andhra Pradesh High Court · (1999) 1 ACC 648 : (1998) 2 ALD 534 : (1998) 2 ALT 285
Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1988 — Section 166(3)
High Courts29 Dec 1997
S. Venkata Subbamma Vs Vice Chairman and Managing Director, APSIDC Ltd., Hyd and Another
Andhra Pradesh High Court · (1998) 1 ALD 699 : (1998) 2 ALT 47
Constitution of India, 1950 — Article 14, 16
High Courts29 Dec 1997
Lakshmanna Vs Chinna Govindappagari Chendrayudu and another
Andhra Pradesh High Court · (1998) 3 ALD 110 : (1998) 2 ALT 263 : (1998) 3 CivCC 244
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts29 Dec 1997
Ch. Sambaiah Vs Marupaka Parijatham and Others
Andhra Pradesh High Court · (1998) 2 ALD 662 : (1998) 3 ALT 61 : (1998) 1 APLJ 482
Transfer of Property Act, 1882 — Section 60
High Courts29 Dec 1997Disposed Of
Kandrati Subboji and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 1 ALD 726
Constitution Of India, 1950 — Article 226, 341, 341(2), 342, 342(1), 366(25)