COURT ARCHIVE

Andhra Pradesh High Court judgments, 1955

299 judgments · page 1 of 15

High Courts23 Dec 1955Allowed

Illinka Venkatayya Vs Adi Kishyya

Andhra Pradesh High Court · (1955) 12 AP CK 0022

Civil Procedure Code, 1908 (CPC) — Section 72Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 99Specific Relief Act, 1877 — Section 32, 34, 35, 37, 9

High Courts23 Dec 1955Allowed

Cement Marketing Co. Vs A.V.R. Krishnamurthy

Andhra Pradesh High Court · (1956) 7 STC 762

Travancore-Cochin General Sales Tax Act, 1125 — Section 11

High Courts23 Dec 1955

Kifayatullah Khan Vs Registrar of Co-operative Societies and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0011

Constitution of India, 1950 — Article 226

High Courts23 Dec 1955

Commercial and Industrial Bank Ltd. Vs Mir Sarfaraz Ali Khan

Andhra Pradesh High Court · (1955) 12 AP CK 0004

Allahabad High Court Rules, 1952 — Rule 14Civil Procedure Code, 1908 (CPC) — Section 109, 110, 115, 3, 73Contract Act, 1872 — Section 171

High Courts22 Dec 1955

Dattu Pant Vs Advya Chari and Another

Andhra Pradesh High Court · (1956) CriLJ 998

Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 409, 420

High Courts21 Dec 1955

Govinda Vs Narain

Andhra Pradesh High Court · (1955) 12 AP CK 0002

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 134, 148, 28, 6, 8Transfer of Property Act, 1882 — Section 30, 58, 60, 67

High Courts20 Dec 1955

K. Venkateswarulu and Others Vs S. Satyanarayana and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0019

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 2, Order 7 Rule 2, 15Constitution of India, 1950 — Article 216, 225Government of India Act, 1915 — Section 106, 108, 108(1)

High Courts20 Dec 1955

In Re: Hanumantha Rao

Andhra Pradesh High Court · (1957) CriLJ 930

Criminal Procedure Code, 1898 (CrPC) — Section 162, 167Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 328

High Courts20 Dec 1955

Yerram Seshi Reddi and Another Vs Badduri Chandra Ucddi and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0015

Penal Code, 1860 (IPC) — Section 302

High Courts19 Dec 1955

Dhondiram and Another Vs Bhagubai and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0021

Specific Relief Act, 1877 — Section 34, 39

High Courts16 Dec 1955Dismissed

Gokam Chinna Nagaiah Vs Nagaram Baliga and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0014

Asami Shikmi Act — Section 23Specific Relief Act, 1877 — Section 9Transfer of Property Act, 1882 — Section 54

High Courts15 Dec 1955

Konijeti Venkayya and Another Vs Thammana Peda Venkata Subbarao and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0013

Law of Property Act, 1925 — Section 4(2)Stamp Act, 1899 — Article 19, 44Transfer of Property Act, 1882 — Section 107, 111, 2, 23, 3

High Courts15 Dec 1955

Kalgari Rajayya Vs Korepally Muttayya

Andhra Pradesh High Court · (1955) 12 AP CK 0008

High Courts09 Dec 1955

Jandhyala Sreerama Sarma and Others Vs Nimmagadda Krishnavenamma and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0010

Limitation Act, 1963 — Section 7, 8

High Courts09 Dec 1955

Ch. Anjaiah Vs The Regional Transport Officer

Andhra Pradesh High Court · AIR 1957 AP 470 : (1956) ALT 347

Constitution of India, 1950 — Article 220Motor Vehicles Act, 1988 — Section 58(2)

High Courts09 Dec 1955

Ankamreddi Konda Vs Ankam Reddi Pedademudu (died) and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0005

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Registration Act, 1908 — Section 17, 17(2), 49Transfer of Property Act, 1882 — Section 52

High Courts09 Dec 1955

KANUMARLAPUDI LAKSHMINARYANA CHETTY AND OTHERS Vs FIRST ADDITIONAL Income Tax OFFICER, NELLORE.

Andhra Pradesh High Court · AIR 1957 AP 159 : (1956) ALT 798 : (1956) 29 ITR 419

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 33A, 34, 35

High Courts08 Dec 1955

Abraham Vs Hyderabad Construction Co.

Andhra Pradesh High Court · (1955) 12 AP CK 0020

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)

High Courts08 Dec 1955

In Re: K. Appalaswamy and Others

Andhra Pradesh High Court · (1957) CriLJ 1227

Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 323, 395

High Courts07 Dec 1955

Sanyasi Naidu Vs China Gavuru Naldu and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0009