High Courts16 Feb 1955
Dinshaw Italia Vs State of Hyderabad
Andhra Pradesh High Court · (1955) 02 AP CK 0005
Constitution of India, 1950 — Article 31Land Acquisition Act, 1894 — Section 11, 36
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1955
299 judgments · page 14 of 15
High Courts11 Feb 1955
Tungabhadra Industries Ltd., Kurnool Vs Commercial Tax Officer, Kurnool
Andhra Pradesh High Court · AIR 1955 AP 257
High Courts10 Feb 1955Allowed
Mamchand and others Vs Income Tax Officer ''B'' Ward and another
Andhra Pradesh High Court · (1955) 02 AP CK 0019
Income Tax Act, 1961 — Section 33B, 35, 41, 46(2), 56
High Courts10 Feb 1955
Venkayya Vs Sriramamurthy and Others
Andhra Pradesh High Court · (1955) 02 AP CK 0018
High Courts10 Feb 1955
V. Harihara Prasad Vs K. Jaganna Dhan and Another
Andhra Pradesh High Court · AIR 1955 AP 184
Land Acquisition Act, 1894 — Section 17(4), 4, 48(1), 5A, 6
High Courts09 Feb 1955
Kalisetti Subbarayudu and Others Vs Pagadala Balaramayya
Andhra Pradesh High Court · AIR 1955 AP 194
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, 11
High Courts08 Feb 1955
Rama and others Vs Laxman and others
Andhra Pradesh High Court · (1955) 02 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Section 110, 133Constitution of India, 1950 — Article 133(1), 133(1)(a), 133(1)(b)
High Courts08 Feb 1955
Duvvari Lakshminarasimham and Others Vs Garmella Rajeswari
Andhra Pradesh High Court · AIR 1955 AP 278
Limitation Act, 1908 — Article 109
High Courts08 Feb 1955
Chenchurama, Naidu Vs Chief Electioral Officer, Andhra State and Another
Andhra Pradesh High Court · AIR 1955 AP 180
Constitution of India, 1950 — Article 226, 324, 329
High Courts07 Feb 1955Allowed
Kalakonda Balrajiah Vs Partnership Firm of Madhuri Rajiah
Andhra Pradesh High Court · (1955) 02 AP CK 0004
High Courts04 Feb 1955
Thakoorjee and Another Vs State of Madras (Now Adnhra) and Another
Andhra Pradesh High Court · AIR 1955 AP 168
Constitution of India, 1950 — Article 311, 311(2)
High Courts03 Feb 1955
Subbarayudti and Others Vs Papayamma
Andhra Pradesh High Court · (1955) 02 AP CK 0006
High Courts02 Feb 1955
Pakalapati Audiseshu Vonkataramayya and Another Vs Pakalapati Prakasa and Others
Andhra Pradesh High Court · (1955) 02 AP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jan 1955
V. Tirupathirayudu and Another Vs M. Venkatacharyulu and Another
Andhra Pradesh High Court · AIR 1955 AP 240
Constitution of India, 1950 — Article 227
High Courts28 Jan 1955
P. Narayana Vs P. Seetharamayya
Andhra Pradesh High Court · AIR 1955 AP 174
Partnership Act, 1932 — Section 32, 6
High Courts28 Jan 1955
D. Jones Shield Vs N. Ramesam and Others
Andhra Pradesh High Court · AIR 1955 AP 156 : (1955) CriLJ 1028
Contempt of Courts Act, 1971 — Section 1, 3Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts27 Jan 1955
Venkatasubbaiah Vs Thirupathiah and Others
Andhra Pradesh High Court · AIR 1955 AP 165
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 33 Rule 6
High Courts25 Jan 1955
Virina Soorayya Vs Virina Mallayya and Others
Andhra Pradesh High Court · AIR 1955 AP 229(1) : (1955) 28 ITR 362
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Income Tax Act, 1922 — Section 46(2)Limitation Act, 1908 — Article 182, 15
High Courts21 Jan 1955Allowed
Garimalla Suryakantam alias Suramma Vs Garimella Suryanarayanamurthy and Others
Andhra Pradesh High Court · AIR 1957 AP 1012
Transfer of Property Act, 1882 — Section 127
High Courts21 Jan 1955
K. Venkata Subbaiya Vs K. Veeraiyya and Another
Andhra Pradesh High Court · AIR 1955 AP 172
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18