High Courts30 Dec 1983
Ch. Atchaiah Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1984) 42 CTR 127 : (1985) 156 ITR 78
Income Tax Act, 1961 — Section 10, 2(13), 2(4), 28, 66
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1983
169 judgments · page 1 of 9
High Courts30 Dec 1983
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Trustees of H.E.H. The Nizam''s Wedding Gifts Trusts
Andhra Pradesh High Court · (1985) 154 ITR 573
Income Tax Act, 1961 — Section 139(2), 143(3), 161, 161(1), 164Wealth Tax Act, 1957 — Section 21(1), 5(1)
High Courts28 Dec 1983
Galada Continuous Castings Ltd. Vs Collector of Central Excise, Hyderabad and Others
Andhra Pradesh High Court · (1985) 19 ELT 408
High Courts26 Dec 1983
Vali Pattabhirama Rao and Another Vs Sri Ramanuja Ginning and Rice Factory P. Ltd. and Others
Andhra Pradesh High Court · (1986) 60 CompCas 568
Companies Act, 1956 — Section 106, 108, 11, 111, 111(9)
High Courts23 Dec 1983
Mawahedduddin and Others Vs The Collector, Hyderabad
Andhra Pradesh High Court · AIR 1984 AP 217 : (1984) 1 APLJ 97
Land Acquisition Act, 1894 — Section 22(2), 23, 23(1), 23(2)Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
High Courts22 Dec 1983
Nellimerla Jute Mills Co. Ltd. Vs Appellate Collector, Central Excise, Madras and Others
Andhra Pradesh High Court · (1984) 1 APLJ 309 : (1984) 16 ELT 100
Central Excise Rules, 1944 — Rule 3, 5, 6Industries (Development and Regulation) Act, 1951 — Section 2, 3, 9(1)
High Courts19 Dec 1983
Erukulapati Lakshmisaraswathi and Others Vs State Bank of India and Others
Andhra Pradesh High Court · (1985) 1 ACC 99 : (1984) ACJ 595 : (1984) 3 APLJ 101
High Courts17 Dec 1983
V.S. Raju and Sons Engineering Works Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1984) 57 STC 56
High Courts14 Dec 1983
Gara Surppadu and Others Vs Pandranki Rami Naidu and Others
Andhra Pradesh High Court · AIR 1984 AP 386
Succession Act, 1925 — Section 191Transfer of Property Act, 1882 — Section 123
High Courts14 Dec 1983
H.C. Gupta and Another Vs K.V. Ramana Rao
Andhra Pradesh High Court · AIR 1985 AP 193
Transfer of Property Act, 1882 — Section 106
High Courts12 Dec 1983
B.V. Venkatesam Chetty Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · (1985) 154 ITR 217
Income Tax Act, 1961 — Section 148, 2(22)
High Courts09 Dec 1983
Trustees of Sahebzadi Anwar Begum Trust Trustees of Sahebzadi Oolia Kulsum Trust Vs Controller of Estate Duty, Hyderabad
Andhra Pradesh High Court · (1985) 153 ITR 761
Estate Duty Act, 1953 — Section 5Limitation Act, 1963 — Article 113Transfer of Property Act, 1882 — Section 13, 14
High Courts02 Dec 1983
Commissioner of Income Tax Vs B.M. Bhandari, Executor to the Estate of RSP, Pannalal Lahoti
Andhra Pradesh High Court · (1983) 12 AP CK 0014
Income Tax Act, 1961 — Section 255(4), 263
High Courts02 Dec 1983
Trustees of H.E.H. The Nizam''s Pilgrimage Money Trust Vs Controller of Estate Duty, Hyderabad
Andhra Pradesh High Court · (1985) 153 ITR 496
Income Tax Act, 1961 — Section 60, 61, 62, 63
High Courts01 Dec 1983
Mudunuri Gopalaraju Vs Yannabathula Venkanna
Andhra Pradesh High Court · AIR 1984 AP 249 : (1984) 1 APLJ 210
Registration Act, 1908 — Section 87
High Courts30 Nov 1983
P. Indrasena Reddy Vs Controller of Estate Duty
Andhra Pradesh High Court · (1986) 29 TAXMAN 24
Estate Duty Act, 1953 — Section 14, 2, 34, 34(3), 44Income Tax Act, 1961 — Section 147, 254, 61
High Courts30 Nov 1983
Pingle Madhusudhan Reddy Vs Controller of Estate Duty
Andhra Pradesh High Court · (1985) 156 ITR 45
Estate Duty Act, 1953 — Section 34(3), 59, 61Income Tax Act, 1961 — Section 147
High Courts28 Nov 1983
P. Ataullah and Another Vs Memunisa Begum and Another
Andhra Pradesh High Court · (1984) 3 APLJ 98
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 421
High Courts24 Nov 1983
Aman Alli Saheb Vs K. Venkata Rama Suryanarayana Subba Raju
Andhra Pradesh High Court · AIR 1984 AP 71 : (1984) 1 APLJ 223
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Nov 1983Dismissed
Andhra Pradesh State Road Transport Corporation Vs Annapureddy Gurava Reddi and Others
Andhra Pradesh High Court · (1983) 11 AP CK 0010
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1988 — Section 110A