COURT ARCHIVE

Andhra Pradesh High Court judgments, 1983

169 judgments · page 3 of 9

High Courts19 Sept 1983

The Government of Andhra Pradesh Vs The Gammon India Ltd. and Another

Andhra Pradesh High Court · (1984) 1 ALT 137 : (1984) 1 APLJ 171

Arbitration Act, 1940 — Section 17, 29, 30, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Section 34English Arbitration Act, 1889 — Section 11

High Courts15 Sept 1983

The Warangal District Co-operative Marketing Society Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1983) 54 STC 385

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4), 14(4A)

High Courts14 Sept 1983

Gundla Venkateswara Rao and Another Vs District Collector, Khammam District Khammam and Others

Andhra Pradesh High Court · AIR 1985 AP 15

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 2(b)

High Courts13 Sept 1983

P.S. and Company Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1984) 56 STC 283

Sales of Goods Act, 1930 — Section 4

High Courts13 Sept 1983Dismissed

Dr. Jayanti Dharma Teja Vs Income Tax Officer

Andhra Pradesh High Court · (1984) 16 TAXMAN 165

Civil Procedure Code, 1908 (CPC) — Section 32Constitution of India, 1950 — Article 14, 19, 21Income Tax Act, 1961 — Section 230, 230(1), 230(2)

High Courts13 Sept 1983

Jayanti Sharma Teja Vs Secretary, Government of India, Ministry of Finance, New Delhi and Others

Andhra Pradesh High Court · (1984) 148 ITR 316

Income Tax Act, 1961 — Section 230

High Courts12 Sept 1983

Yasin Khan and Another Vs Income Tax Officer, "D" Ward, Circle-II, Hyderabad and Another

Andhra Pradesh High Court · (1984) 1 ALT 62 : (1984) 1 AnWR 100 : (1984) 1 APLJ 212 : (1984) 150 ITR 692 : (1985) 20 TAXMAN 186

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 306Income Tax Act, 1961 — Section 291

High Courts09 Sept 1983

Trustees of H.E.H. The Nizam''s Miscellaneous Trust Vs Commissioner of Wealth-tax, Central Range, Bangalore and Another

Andhra Pradesh High Court · (1985) 44 CTR 223 : (1984) 150 ITR 423

Wealth Tax Act, 1957 — Section 34A, 34A(3)

High Courts07 Sept 1983

Andhra Pradesh State Road Transport Corporation Vs Addl. Labour Court-cum-Industrial Tribunal, Hyderabad and Another

Andhra Pradesh High Court · (1984) 1 LLJ 128

Industrial Disputes Act, 1947 — Section 10(1), 11A

High Courts06 Sept 1983

Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs West Godavari District Rice Millers Association

Andhra Pradesh High Court · (1984) 40 CTR 96 : (1984) 150 ITR 394

Income Tax Act, 1961 — Section 28, 56

High Courts06 Sept 1983

Singareni Collieries Co. Ltd. Vs Raghuram

Andhra Pradesh High Court · (1984) 1 LLJ 531

Conduct and Disciplinary Rules — Rule 11

High Courts31 Aug 1983

Bonam Krishnamurthy and Another Vs Mirza Nallaparaju Venkata Prabhakara Rama Bhadra Raju and Others

Andhra Pradesh High Court · AIR 1984 AP 374

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 110Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Section 92

High Courts30 Aug 1983

Andhra Pradesh Government Technical Education Teachers Association and Others Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1984 AP 238

Constitution of India, 1950 — Article 14

High Courts26 Aug 1983

Gade Sreeramulu Vs Matta Adinarayana Rao and Others

Andhra Pradesh High Court · AIR 1985 AP 62

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

High Courts26 Aug 1983

Rajana Venku Naidu Vs Manugula Raja Naidu

Andhra Pradesh High Court · AIR 1984 AP 72

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 104, Order 21 Rule 106

High Courts26 Aug 1983

Manepalli Lakshminarayana Vs Mandavalli Suryakantham

Andhra Pradesh High Court · AIR 1985 AP 38

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)

High Courts24 Aug 1983

B. Satyanarayana Murthy and Sons and Another Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1984) 57 STC 274

High Courts24 Aug 1983

N.V. Chowdary Vs Hindustan Steel Works Construction Ltd., Visakhapatnam

Andhra Pradesh High Court · AIR 1984 AP 110

Arbitration Act, 1940 — Section 32Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 55

High Courts23 Aug 1983

Intraven Pharmaceuticals Pvt. Ltd., Hyderabad and Others Vs The Andhra Pradesh Small Scale Industries Development Corporation Ltd., Hyderabad

Andhra Pradesh High Court · AIR 1984 AP 36

Registration Act, 1908 — Section 17

High Courts19 Aug 1983

T. Deen Dayalu Vs Bezawada Papi Reddy and Others

Andhra Pradesh High Court · AIR 1984 AP 162

Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953 — Section 10Companies Act, 1956 — Section 2(13), 2(24)Constitution of India, 1950 — Article 192(1), 226