High Courts23 Dec 1960Allowed
Salima Bibi Vs Md. Ibrahim Saheb
Andhra Pradesh High Court · AIR 1962 AP 123
Arbitration Act, 1940 — Section 47
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1960
239 judgments · page 1 of 12
High Courts23 Dec 1960Dismissed
Anchuru Veerapa Naidu Vs Gurijala Venkaiah Chowdari
Andhra Pradesh High Court · AIR 1961 AP 534
Registration Act, 1908 — Section 17, 49, 77
High Courts22 Dec 1960
The Public Prosecutor Vs Konduru Venkata Raju
Andhra Pradesh High Court · AIR 1962 AP 9
Criminal Procedure Code, 1898 (CrPC) — Section 349, 380, 408, 562(1)
High Courts22 Dec 1960Allowed
Bhaskarabhotla Padmanabhaiah and Others Vs B. Lakshminarayana and Others
Andhra Pradesh High Court · AIR 1962 AP 132
Stamp Act, 1899 — Section 2(15)
High Courts21 Dec 1960
Vadapalli Sattaiah Vs Custodian, Evacuee Property, Govt. of A.P., Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 477
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22Administration of Evacuee Property Act, 1950 — Section 10(2), 4
High Courts20 Dec 1960Dismissed
Gudivada Venkateswararao Vs Smt. Gudivada Nagamani
Andhra Pradesh High Court · AIR 1962 AP 151
Hindu Marriage Act, 1955 — Section 12(1), 9
High Courts19 Dec 1960
Nannapaneni Ramakrishnaiah and Others Vs State
Andhra Pradesh High Court · (1965) CriLJ 458
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 167Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 326
High Courts19 Dec 1960Dismissed
D.D. Italia Vs Superintendent, Central Excise, Khamam Circle, Khammameth and Others
Andhra Pradesh High Court · AIR 1961 AP 341
Oil Seeds Committee Rules, 1947 — Rule 33Oil Seeds Committees Act, 1946 — Section 10(1), 11, 17
High Courts15 Dec 1960Allowed
H. Ahmed and Co. Vs Kohinoor Glass Factory Ltd., Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 476
Civil Procedure Code, 1908 (CPC) — Section 13, 2(5), 20, 47
High Courts15 Dec 1960
M. Gangama Naidu Vs Siddaiah Naidu and Another
Andhra Pradesh High Court · AIR 1962 AP 11
Criminal Procedure Code, 1898 (CrPC) — Section 252, 252(2), 256, 256(1)
High Courts14 Dec 1960
Chilamakuri Chinna Pullappa Vs Guruka Chinna Bayanna and Others
Andhra Pradesh High Court · AIR 1962 AP 54
Succession Act, 1925 — Section 104, 119, 63
High Courts13 Dec 1960
Ramappa (M.) Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1961) 1 LLJ 569
Constitution of India, 1950 — Article 226, 311States Reorganisation Act, 1956 — Section 115, 119, 120, 122, 127
High Courts13 Dec 1960
The Additional Sessions Judge, Referring Officer Vs Pramanand Sanghi
Andhra Pradesh High Court · (1960) 12 AP CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 438Payment of Wages Act, 1936 — Section 1, 2, 4
High Courts12 Dec 1960
Bandaru Subbaraidu Vs Alluri Satyanarayana Raju and Others
Andhra Pradesh High Court · AIR 1962 AP 25
Specific Relief Act, 1963 — Section 39, 42Transfer of Property Act, 1882 — Section 53
High Courts09 Dec 1960
Sivaratri Ramakotamma Vs Nagasarapu Krishnamurthy
Andhra Pradesh High Court · AIR 1962 AP 177
Workmens Compensation Act, 1923 — Section 2(1)
High Courts09 Dec 1960Dismissed
Buddhu Lal Vs Raja Pertabgir
Andhra Pradesh High Court · AIR 1961 AP 467
Limitation Act, 1908 — Section 19, 20
High Courts02 Dec 1960
Shree Krishna Rice and Flour Mills Vs Challapalli Chittemma
Andhra Pradesh High Court · (1961) 2 LLJ 260
Employees Compensation Act, 1923 — Section 12, 2, 3, 30
High Courts02 Dec 1960
Ryali Kameswara Rao Vs Bendapudi Suryaprakasarao and Others
Andhra Pradesh High Court · AIR 1962 AP 178
Evidence Act, 1872 — Section 45, 68Registration Act, 1908 — Section 60(2), 87Succession Act, 1925 — Section 283, 59, 63
High Courts01 Dec 1960Allowed
Polavarapu Ankinnedu Vs Sri Bavaji Mutt, Singarayapalam
Andhra Pradesh High Court · AIR 1962 AP 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Constitution of India, 1950 — Article 227
High Courts01 Dec 1960
Ethakota Peddu Raju and Another Vs Gannamareddi Lakshmayya
Andhra Pradesh High Court · AIR 1962 AP 162
Provincial Small Cause Courts Act, 1887 — Section 25