High Courts10 Nov 1960Dismissed
A.S. Krishna and Co. (Private) Limited Vs Sales Tax Officer and Others
Andhra Pradesh High Court · (1961) 12 STC 640
Constitution of India, 1950 — Article 286
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1960
239 judgments · page 3 of 12
High Courts08 Nov 1960Dismissed
Mundlur Gangappa and another Vs Rajala Hanumanthappa
Andhra Pradesh High Court · AIR 1962 AP 152
Civil Procedure Code, 1908 (CPC) — Section 2(12)Limitation Act, 1963 — Article 120
High Courts08 Nov 1960Dismissed
Nellimerla Jute Mills Co. Ltd. Vs The Manager, Local Office, Employees State Insurance Corporation
Andhra Pradesh High Court · AIR 1961 AP 338 : (1961) CriLJ 188 : (1961) 3 FLR 211 : (1961) 1 LLJ 575
Employees State Insurance Act, 1948 — Section 72, 85
High Courts31 Oct 1960
Patchamatla Venkata Subbayamma Vs Kocherlapati Rajayya
Andhra Pradesh High Court · AIR 1962 AP 90
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(1), 11(2)
High Courts31 Oct 1960Dismissed
Chodavarapu Satyanarayana being minor represented by next friend Vinnakota Rajagopalarao Vs Chodavarapu Krishnamurthy and Others
Andhra Pradesh High Court · AIR 1961 AP 446
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 9 Rule 9
High Courts31 Oct 1960Dismissed
Chintalapati Varahalamma Vs Gavva Nallayya and Others
Andhra Pradesh High Court · AIR 1961 AP 432
Limitation Act, 1908 — Article 109, 120
High Courts27 Oct 1960
Pillarisetti Gotilingam Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 488
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11, 80
High Courts25 Oct 1960Allowed
Bendakayala Abdul Rajack and Others Vs Vastad Abdul Latheef
Andhra Pradesh High Court · AIR 1961 AP 482
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 39 Rule 1, 36
High Courts25 Oct 1960Dismissed
Chimandas Methuram and Others Vs Manager Mahadevappa Firm and Others
Andhra Pradesh High Court · AIR 1961 AP 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 38 Rule 5, 136, 46
High Courts24 Oct 1960Dismissed
Yerra Narasimhagari Narasimha Reddi Vs The State
Andhra Pradesh High Court · AIR 1961 AP 304 : (1961) CriLJ 62
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 208, 233
High Courts19 Oct 1960Dismissed
P. Ramabhadra Raju Vs Union of India (UOI)
Andhra Pradesh High Court · AIR 1961 AP 355 : (1962) 45 ITR 118
Constitution of India, 1950 — Article 246Wealth Tax Act, 1957 — Section 3
High Courts19 Oct 1960
Workmen of J.R.S. Mills (J.R.S. Mills Karmika Sangham) Vs Labour Court and Another
Andhra Pradesh High Court · (1960) 10 AP CK 0004
Industrial Disputes Act, 1947 — Section 10, 31, 33, 33A, 34
High Courts18 Oct 1960Dismissed
J. Ramamurthy Naidu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1961 AP 344
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(2), 60(3)
High Courts17 Oct 1960Dismissed
Thimmasamudram Tobacco Co. Vs Asst. Collector of Central Excise, Nellore Dn. Nellore
Andhra Pradesh High Court · AIR 1961 AP 324
Central Excises and Salt Act, 1944 — Section 33, 35
High Courts16 Oct 1960
Paruchuri Suryanarayana Vs Paruchuri Sugunavathi
Andhra Pradesh High Court · AIR 1961 AP 393
Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)
High Courts14 Oct 1960Allowed
Thodkamalla Venkata Laxmi Narayanarao Vs Kishanlal
Andhra Pradesh High Court · AIR 1961 AP 326
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182
High Courts12 Oct 1960Dismissed
Dadi Bhogalingam Vs Indo Commercial Bank Ltd. and Another
Andhra Pradesh High Court · AIR 1961 AP 346
Contract Act, 1872 — Section 191, 192
High Courts12 Oct 1960
V. Vs RAMA RAO NAIDU v. COMMISSIONER OF Income Tax, HYDERABAD, AND OTHERS.
Andhra Pradesh High Court · (1961) 42 ITR 80
Income Tax Act, 1961 — Section 24B(1)
High Courts04 Oct 1960Dismissed
In Re: Bandi Murugulu
Andhra Pradesh High Court · AIR 1963 AP 87 : (1963) CriLJ 142
Criminal Procedure Code, 1898 (CrPC) — Section 46Evidence Act, 1872 — Section 24, 27, 8
High Courts03 Oct 1960
Gumpana Hanumantha Rao Vs T.S. Rama Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 493 : (1962) 32 CompCas 466 : (1961) CriLJ 615
Companies Act, 1913 — Section 179, 237, 237(1)Penal Code, 1860 (IPC) — Section 409, 477A