High Courts28 Dec 1984
Controller of Estate Duty Vs Trustees of Prince Shahmat Ali Khan Trust
Andhra Pradesh High Court · (1985) 49 CTR 286 : (1986) 159 ITR 975
Estate Duty Act, 1953 — Section 10
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1984
238 judgments · page 1 of 12
High Courts28 Dec 1984
The Transport Corporation of India Ltd. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1985) 60 STC 14
Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 14, 14B, 14B(6), 14B(7)
High Courts28 Dec 1984
Chennuru Ramarao Vs Gowri Sankar Talkies, Tekkali and Others
Andhra Pradesh High Court · AIR 1986 AP 84
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 11, 9Cinematograph Rules, 1962 — Rule 12Contract Act, 1872 — Section 23
High Courts28 Dec 1984
South India Granite Corporation Vs Employees State Insurance Corporation, Hyderabad
Andhra Pradesh High Court · (1986) 1 LLJ 441
Employees State Insurance Act, 1948 — Section 44, 45, 45(2), 45A, 45B
High Courts26 Dec 1984
Commissioner of Income Tax, Andhra Pradesh Vs Ramaiah, K. Ramakrishna Murthy and Others
Andhra Pradesh High Court · (1985) 49 CTR 76 : (1986) 159 ITR 929
Income Tax Act, 1961 — Section 185(1), 2, 2(13), 28
High Courts26 Dec 1984
Commissioner of Income Tax Vs G.V. Rathaiah
Andhra Pradesh High Court · (1986) 159 ITR 945
Income Tax Act, 1961 — Section 256(1)
High Courts24 Dec 1984
Kudumula Pratap Reddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1985) CriLJ 1446
Criminal Procedure Code, 1973 (CrPC) — Section 293, 294Penal Code, 1860 (IPC) — Section 109, 201, 302, 34
High Courts24 Dec 1984
Kudumula Pratap Reddy and Others Vs State of A.P.
Andhra Pradesh High Court · (1985) CriLJ 1446
Criminal Procedure Code, 1973 (CrPC) — Section 293, 294Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 109, 201, 302, 34
High Courts24 Dec 1984
Ramulu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1985) CriLJ 1679
Criminal Procedure Code, 1973 (CrPC) — Section 433, 433A
High Courts20 Dec 1984
Anupama Minerals Vs Union of India and Others
Andhra Pradesh High Court · AIR 1986 AP 225
Constitution of India, 1950 — Article 19, 226Forest (Conservation) Act, 1980 — Section 2, 3, 4Forest (Conservation) Rules, 1981 — Rule 4, 5, 6
High Courts19 Dec 1984
Commissioner of Wealth-tax, Andhra Pradesh Vs M. Balaramakrishna Commissioner of Wealth-tax Vs M. Rama Chandra Srinivasa Rao Commissioner of Wealth-tax Vs M. Subba Rao
Andhra Pradesh High Court · (1986) 159 ITR 832
High Courts18 Dec 1984
M. Ramanamma Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1987) 59 CTR 206 : (1986) 157 ITR 555 : (1985) 23 TAXMAN 197
Income Tax Act, 1961 — Section 66, 66(1)Wealth Tax Act, 1957 — Section 16(3), 17, 17(1), 17(1A), 17(1B)
High Courts17 Dec 1984
Late Gulam Ali Khan Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 165 ITR 228
Income Tax Act, 1961 — Section 45, 53, 54
High Courts14 Dec 1984
Chalapathi Venkayamma Vs Controller of Estate Duty
Andhra Pradesh High Court · (1987) 163 ITR 81
Estate Duty Act, 1953 — Section 10
High Courts13 Dec 1984
Union of India and Another Vs Mahendra Kumar
Andhra Pradesh High Court · (1985) 2 LLJ 108
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 11, 12, 13, 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 9
High Courts13 Dec 1984
Commissioner of Income Tax Vs Arya Vysya Kalyana Nilaya Sangam
Andhra Pradesh High Court · (1986) 159 ITR 324
Income Tax Act, 1961 — Section 11, 13(1), 2(15)
High Courts12 Dec 1984
Perla Krishna Rao Vs Income Tax Officer and Another
Andhra Pradesh High Court · (1986) 54 CTR 207 : (1986) 159 ITR 299
Income Tax Act, 1961 — Section 139, 147, 148
High Courts11 Dec 1984
Veeramchaneni Raghavendra Rao Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1985) 1 APLJ 383 : (1985) CriLJ 1009
Constitution of India, 1950 — Article 142, 145, 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 426, 432, 433Penal Code, 1860 (IPC) — Section 149, 302, 392, 393, 394
High Courts11 Dec 1984
Income Tax Officer Vs K.R. Yellagowd and Others
Andhra Pradesh High Court · (1991) 187 ITR 255
Income Tax Act, 1961 — Section 276C(1), 277
High Courts11 Dec 1984
Veeramchaneni Raghavendra Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1985) 1 APLJ 383 : (1985) CriLJ 1009
Criminal Procedure Code, 1973 (CrPC) — Section 389, 401, 426, 432, 432(5)Penal Code, 1860 (IPC) — Section 149