High Courts31 Dec 2007
Pasha Educational Training Institute Vs C.C. and C.E., Service Tax Cell
Andhra Pradesh High Court · (2008) 10 STR 434
Finance Act, 1994 — Section 65(27)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 1 of 55
High Courts31 Dec 2007
M.V.V. Satyanarayana Vs Engineer-in-Chief (R and B) and Another
Andhra Pradesh High Court · (2008) 1 ALT 715 : (2008) 2 CTLJ 207
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(42)Partnership Act, 1932 — Section 11, 12, 13, 16, 18
High Courts31 Dec 2007Dismissed
C.K. Pounamma and Others Vs K. Chinnaswami
Andhra Pradesh High Court · (2008) 2 ALD 300 : (2008) 2 ALT 31
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 11, 12, 13
High Courts31 Dec 2007Dismissed
Dr. P. Sitapati Rao Vs Institution of Lokayukta
Andhra Pradesh High Court · (2008) 3 ALD 451 : (2008) 2 ALT 309
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 28Constitution of India, 1950 — Article 12, 14, 226, 309, 310Evidence Act, 1872 — Section 45
High Courts31 Dec 2007
Penchalapati Anakampali Hanumantha Reddy and Others Vs P. Sanjeeva Reddy and Others
Andhra Pradesh High Court · (2008) 3 ALD 539 : (2008) 2 ALT 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 9, Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1Constitution of India, 1950 — Article 136, 215
High Courts31 Dec 2007
Sashi Agro Food (P) Ltd. Vs Andhra Bank, SSI Branch and Another
Andhra Pradesh High Court · (2008) 2 ALD 536 : (2008) 4 ALT 503 : (2008) 4 BC 298
Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 12, 226, 300ADebts Recovery Tribunal Act, 1993 — Section 19(1)
High Courts31 Dec 2007
Koona Ramakrishna Reddy and Others Vs The State of A.P.
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 677 : (2008) 2 ALT(Cri) 4 : (2008) CriLJ 2918
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts31 Dec 2007Dismissed
M.S. Raju Vs Deputy Commissioner of Income Tax
Andhra Pradesh High Court · (2008) 216 CTR 203 : (2008) 298 ITR 373
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 120, 142(1), 143(2), 144A, 155
High Courts31 Dec 2007Allowed
Sree Rayalaseema Alkalies and Allied Chemicals Limited Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 13 VST 15
Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001 — Section 2, 2(1), 3, 4Constitution of India, 1950 — Article 301, 302, 303, 303(1), 303(2)
High Courts31 Dec 2007
K. Marappan Vs Superintending Engineer and Another
Andhra Pradesh High Court · (2008) 4 ALD 148 : (2008) 5 ALT 699
Arbitration Act, 1940 — Section 11, 12, 30Constitution of India, 1950 — Article 227
High Courts31 Dec 2007Allowed
P. Varalaxmi Vs Commissioner and Special Officer, Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2013) 2 ALD 600
Constitution of India, 1950 — Article 154Contract Act, 1872 — Section 23
High Courts28 Dec 2007
R. Veera Raghava Prasad and Others Vs District Collector and Another
Andhra Pradesh High Court · (2008) 3 ALD 198 : (2008) 2 ALT 136
Andhra Pradesh (Telangana Area) Land Revenue Rules, 1951 — Rule 71Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 4(1), 4(2), 5A, 5A(2)
High Courts28 Dec 2007Dismissed
Burra Soundarya Vs Thoutam Rama Devi and Others
Andhra Pradesh High Court · (2008) 2 ALD 308 : (2008) 2 ALT 284
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 3Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts28 Dec 2007Dismissed
Madishetti Shekar and Another Vs Puliyala Komurelli
Andhra Pradesh High Court · AIR 2008 AP 131 : (2008) 2 ALD 265 : (2008) 2 ALT 338 : (2008) 4 BC 389 : (2008) 2 CTLJ 251
Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1908 — Section 19Limitation Act, 1963 — Section 18
High Courts28 Dec 2007Dismissed
Yerabati Ravinder Vs Vaddiraju Rambai and Others
Andhra Pradesh High Court · (2008) 1 ALD 783 : (2008) 1 APLJ 17
Civil Procedure Code, 1908 (CPC) — Section 100, 89Registration Act, 1908 — Section 17(1), 17(2)
High Courts28 Dec 2007
Future Builders Co-operative Housing Society Vs S. Malla Reddy and Others
Andhra Pradesh High Court · (2008) 3 ALD 231 : (2008) 2 ALT 520
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 5, Order 8 Rule 5(1), Order 8 Rule 9, 151Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 17, 21, 58
High Courts28 Dec 2007Allowed
Union of India (UOI) and Another Vs Satyanarayana Construction Company
Andhra Pradesh High Court · (2008) 4 ALD 169 : (2008) 2 ALT 1
Arbitration and Conciliation Act, 1996 — Section 31, 31(5), 32, 33, 33(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), Order 21 Rule 2, Order 21 Rule 2(2), Order 21 Rule 2(3)Limitation Act, 1963 — Article 125
High Courts27 Dec 2007Dismissed
B.S.V.S.P. Choudary, President, All India Credit Card Association Vs Station House Officer and Another
Andhra Pradesh High Court · AIR 2008 AP 147 : (2008) 2 ALD 475 : (2008) 2 ALT 106 : (2008) 4 BC 418
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200Penal Code, 1860 (IPC) — Section 323, 342, 384, 448, 506
High Courts27 Dec 2007Dismissed
Chinnamsetty Murali Krishna Vs District Collector and Others
Andhra Pradesh High Court · (2008) 2 ALD 549 : (2008) 2 ALT 120
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 2(6), 3Andhra Pradesh Record of Rights in Land Act, 1971 — Section 5(5), 8(2), 9Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3
High Courts27 Dec 2007Dismissed
Pachala Durga Prasad Vs The State of A.P.
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 413 : (2008) 1 ALT(Cri) 315
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 114, 302, 314, 498A