Andhra Bank (Employees) Pension Regulations, 1995 — Regulation 28(4), 29(4)Central Civil Services (Pension) Rules, 1972 — Rule 48A(4)Constitution of India, 1950 — Article 12, 14, 16(1), 19(1)

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High Courts14 Dec 2007Allowed

K. Errappa Vs N. Narayana Murthy and Others

Andhra Pradesh High Court · (2008) 3 ALD 404 : (2008) 1 ALT 618 : (2008) 1 APLJ 69

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 18, 3, 4, 8Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 21 Rule 22, Order 22 Rule 10A, Order 22 Rule 4, 151

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High Courts14 Dec 2007

In Re: SJK Steel Plant Limited

Andhra Pradesh High Court · (2008) 143 CompCas 161

Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 101, 102, 103, 104

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High Courts13 Dec 2007

M. Govinda Rao and Others Vs A.P. State Wakf Board and Others

Andhra Pradesh High Court · (2008) 2 ALD 188 : (2008) 2 ALT 429

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 15(3), 18Andhra Pradesh Wakf Rules, 1956 — Rule 12, 12(1), 12(2), 9Constitution of India, 1950 — Article 226

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High Courts13 Dec 2007Dismissed

P. Vimaladevi and Others Vs C. Subojini and Others

Andhra Pradesh High Court · (2008) 2 ALD 281 : (2008) 2 ALT 11

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts12 Dec 2007Dismissed

Badri Dammaiah Vs Kakatiya University and Others

Andhra Pradesh High Court · (2008) 6 ALT 672

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High Courts12 Dec 2007Allowed

Eerappa Vs Golla Nagaiah and Others

Andhra Pradesh High Court · AIR 2008 AP 191 : (2008) 2 ALD 349 : (2008) 2 ALT 416

Transfer of Property Act, 1882 — Section 53A

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High Courts11 Dec 2007Dismissed

Sri Venkateswara Transport Contractors Vs Singareni Collieries Co. Ltd. and Others

Andhra Pradesh High Court · (2008) 3 BC 213

Constitution of India, 1950 — Article 226

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High Courts11 Dec 2007Allowed

Smt. T. Savitri Devi Vs State Bank of Bikaner-Jaipur and Others

Andhra Pradesh High Court · (2007) 12 AP CK 0057

Central Vigilance Commission Act, 2003 — Section 8Right to Information Act, 2005 — Section 8(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)

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High Courts11 Dec 2007Dismissed

Mothukuri Ranga Rao and Another Vs Royyala Laxminarayana and Others

Andhra Pradesh High Court · (2008) 3 ALD 311 : (2008) 4 ALT 96

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 150, 89Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 89, 89(2), 90, 91Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9

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High Courts10 Dec 2007Dismissed

Gaddam Buchanna Vs M. Rajagopala Chary

Andhra Pradesh High Court · (2008) 2 ALD 738

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Easements Act, 1882 — Section 60

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High Courts08 Dec 2007Dismissed

Fishermen Co-operative Society Ltd. Vs Fishermen Co-operative Society Ltd.

Andhra Pradesh High Court · (2008) 1 ALD 803 : (2008) 2 ALT 159

Arbitration and Conciliation Act, 1996 — Section 16, 8Constitution of India, 1950 — Article 227

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High Courts07 Dec 2007Dismissed

S. Mahaboob Sharif Vs Jareena Banu and Others

Andhra Pradesh High Court · (2008) 5 ALD 519 : (2008) 5 ALT 162

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High Courts07 Dec 2007

Annagani Yedukondalu Vs Rameshwara Swamy Vari Devasthanam

Andhra Pradesh High Court · (2008) 3 ALD 288

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 85Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 3Land Acquisition Act, 1894 — Section 4(1)

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High Courts07 Dec 2007Dismissed

Global Drugs P. Ltd. (In Liquidation) Vs M. Venkatanarayana and Others

Andhra Pradesh High Court · (2008) 141 CompCas 935 : (2008) 84 SCL 120

Companies (Court) Rules, 1959 — Rule 124, 125Companies Act, 1956 — Section 159, 2(30), 449, 454, 454(1)Criminal Procedure Code, 1973 (CrPC) — Section 251, 255(1), 313

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High Courts06 Dec 2007Allowed

V.V. Projects and Investments Pvt. Ltd. Vs Dy. Commissioner of Income Tax

Andhra Pradesh High Court · (2008) 216 CTR 196 : (2008) 300 ITR 40

Income Tax Act, 1922 — Section 21(1), 28(1), 34Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 260A

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High Courts06 Dec 2007Dismissed

K. Ganna Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 3 ALD 178 : (2008) 4 ALT 340

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 5, 5(5), 6, 6AAndhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 26, 27, 28, 28(1), 28(2)Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)

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