High Courts02 Jan 2007Allowed
D. Sujatha Vs Chief Executive Officer, Zilla Parishad and Others
Andhra Pradesh High Court · (2007) 2 ALD 249 : (2007) 2 ALT 248
Andhra Pradesh Panchayat Raj Act, 1994 — Section 14, 149, 149(1), 156, 156(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 55 of 55
High Courts02 Jan 2007Allowed
Shaik Vazeeruddin Vs Kaikalur Gram Panchayat and Others
Andhra Pradesh High Court · (2007) 2 ALD 523 : (2007) 2 ALT 539 : (2007) 1 APLJ 167
Andhra Pradesh Panchayat Raj (Amendment) Act, 2002 — Section 22(1)Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 18, 19, 19(1), 19(3)
High Courts02 Jan 2007Dismissed
Karan Woosin Limited Employees Union and Others Vs State of Andhra Pradesh, L.E.T. and R. Dept. and Others
Andhra Pradesh High Court · (2008) 6 ALT 453 : (2009) 120 FLR 629
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25M, 25M(1), 25M(7)
High Courts02 Jan 2007Allowed
United India Insurance Co. Ltd. and Another Vs Parvathi Ramachandram and Another
Andhra Pradesh High Court · (2008) ACJ 2495 : (2007) 5 ALD 234
Contract Act, 1872 — Section 4, 5, 51, 52, 54Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 166