High Courts31 Dec 2003
Andhra Printers Ltd. Vs Chairman, Industrial Tribunal-1 and Others
Andhra Pradesh High Court · (2004) 1 ALT 606 : (2004) 2 LLJ 1140
Industrial Disputes Act, 1947 — Section 18(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2003
1,290 judgments · page 1 of 65
High Courts31 Dec 2003
Lingala Rama Rao Vs Donepudi Sri Ramulu and Another
Andhra Pradesh High Court · (2003) 12 AP CK 0051
High Courts30 Dec 2003
Yerraballi Chandraiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2005) 2 ALD 17
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80Laoni Rules, 1950 — Rule 15 , 19
High Courts30 Dec 2003Allowed
N.K. Jain Vs Zahid Ali and Another
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 201 : (2004) 2 ALT(Cri) 121 : (2004) 2 APLJ 20 : (2004) 4 BC 367 : (2004) 122 CompCas 813
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts30 Dec 2003Dismissed
Palapala Seetharamaswamy Vs Palapala Sujya Kumar
Andhra Pradesh High Court · (2004) 2 ALT 308
Succession Act, 1925 — Section 113, 97Transfer of Property Act, 1882 — Section 113, 13, 97
High Courts30 Dec 2003
G. Md. Masoom Vs S.K. Khader Vali and AnotherCase
Andhra Pradesh High Court · (2004) 2 ACC 794 : (2005) ACJ 1802 : (2004) 2 ALD 324
Evidence Act, 1872 — Section 114Motor Vehicles (Amendment) Act, 1978 — Section 110(1)Motor Vehicles Act, 1939 — Section 110
High Courts30 Dec 2003Dismissed
Gummadisetti Vs The Joint Collector
Andhra Pradesh High Court · (2004) 1 ALD 535 : (2004) 1 ALT 565
Industrial Disputes Act, 1947 — Section 18(1), 2
High Courts30 Dec 2003
G. Md. Masoom Vs S.K. Khader Vali and Another
Andhra Pradesh High Court · (2004) 2 ACC 794 : (2005) ACJ 1802 : (2004) 2 ALD 324
Motor Vehicles Act, 1988 — Section 165, 166
High Courts30 Dec 2003Dismissed
State of A.P., Irrigation and CAD Department and Others Vs Gayatri Projects Limited
Andhra Pradesh High Court · (2004) 2 ALT 249
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Companies Act, 1956 — Section 34Constitution of India, 1950 — Article 227
High Courts29 Dec 2003Allowed
K. Vinodhar Vs Executive Board of Nizam''s Institute of Medical Sciences Appellate Authority NIMS and Others
Andhra Pradesh High Court · (2004) 1 ALD 505 : (2004) 1 ALT 797
Nizams Institute of Medical Sciences Act, 1989 — Section 12
High Courts29 Dec 2003
Podelly Chinna Chinnanna Vs Bandari Pedda Bhumanna and Others
Andhra Pradesh High Court · (2004) 1 ALD 241(1) : (2004) 1 ALT 585
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 33Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Powers of Attorney Act, 1882 — Section 1A
High Courts29 Dec 2003Dismissed
Dandu Sridhar Vs Pothamashetty Padma Priya and Others
Andhra Pradesh High Court · (2004) 1 ALD 840
Guardians and Wards Act, 1890 — Section 25, 25(1), 9(1)
High Courts29 Dec 2003Allowed
Gopisetti Reddy and Another Vs Makam V. Balaramaiah Gupta and Another
Andhra Pradesh High Court · (2004) 2 ALD 562 : (2004) 3 ALT 562 : (2004) 2 CivCC 642
Easements Act, 1882 — Section 13, 15
High Courts29 Dec 2003Dismissed
Jonnalagadda Ramreddy and Others Vs Nookala Narasimha Reddy
Andhra Pradesh High Court · (2004) 1 ALT 629
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts29 Dec 2003
Karampudi Krishna Murthy (died) per LRs. and Others Vs Pulipati Subbalakshmamma (died) per LRs.
Andhra Pradesh High Court · (2004) 3 ALD 350
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Dec 2003Allowed
Gedela Lalitha Kumari Vs Bonumahanthi Neelakantham and Others
Andhra Pradesh High Court · (2004) 2 ALD 315 : (2004) 4 BC 447
Registration Act, 1908 — Section 49
High Courts29 Dec 2003Dismissed
Gainedi Gajapathi Rao Vs Velal Indiramanamma and Another
Andhra Pradesh High Court · (2004) 2 ALT 281
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts29 Dec 2003
K. Sreerama Murthy and Others Vs The State
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 563 : (2004) 1 ALT(Cri) 451
Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts29 Dec 2003Dismissed
Hyderabad Co-operative Central Trading Society Limited Vs Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (2004) 1 ALD 768
High Courts26 Dec 2003Allowed
B.P. Venkata Subba Reddy Vs Y. Obanna and Others
Andhra Pradesh High Court · (2004) 3 ALD 134 : (2004) 3 ALT 214
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 20Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 10A(3)