High Courts08 Jan 2003Dismissed
Ch. Kodandapani and Others Vs Kadidela Rajamouli
Andhra Pradesh High Court · AIR 2003 AP 237 : (2003) 2 ALD 367 : (2003) 4 ALT 84 : (2003) 1 APLJ 337 : (2003) 3 ARBLR 67
Registration Act, 1908 — Section 17, 49
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2003
1,290 judgments · page 64 of 65
High Courts08 Jan 2003Dismissed
Kiran Graphics Vs Tender Committee constituted for Technical and Price Bids and Others
Andhra Pradesh High Court · (2003) 1 ALD 808
High Courts08 Jan 2003Dismissed
Singirkonda Surekha Vs G.V. Sharma and Others
Andhra Pradesh High Court · (2003) 1 ALD 803
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1)
High Courts08 Jan 2003
V. Sailaja Vs V. Koteswara Rao
Andhra Pradesh High Court · AIR 2003 AP 178 : (2003) 1 ALD 673 : (2003) 1 APLJ 441
Civil Procedure Code, 1908 (CPC) — Section 24, 8Family Courts Act, 1984 — Section 7, 8
High Courts08 Jan 2003
Akula Parthasarathi and Others Vs Rajya Laxmi and Others
Andhra Pradesh High Court · (2003) 2 ALD 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts08 Jan 2003Dismissed
Macha Srinivasa Rao Vs Macha Anasuryamma and Another
Andhra Pradesh High Court · (2003) 2 ALT 246
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2Evidence Act, 1872 — Section 126, 68Penal Code, 1860 (IPC) — Section 500
High Courts08 Jan 2003Dismissed
Thilari Narayana Rao Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 392 : (2003) 1 ALT(Cri) 482 : (2003) 2 DMC 1
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 498A
High Courts07 Jan 2003Dismissed
APSRTC Vs K. Kumar Reddy
Andhra Pradesh High Court · (2003) 2 ALD 788 : (2003) 2 ALT 123
Motor Vehicles Act, 1988 — Section 168
High Courts07 Jan 2003Allowed
Shaik Basheer Ahmed and Others Vs Sardar Mahender Singh
Andhra Pradesh High Court · (2003) 2 ALD 572 : (2003) 2 ALT 414
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)(1)
High Courts07 Jan 2003
K. Jawahar Reddy and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 3 ALD 195 : (2003) 1 ALT 712
Hyderabad Municipal Corporation Act, 1955 — Section 450, 452
High Courts07 Jan 2003Allowed
Kottam Pullaiah (died) per LRs. Vs Harijan Panganti Eaga Balaiah and Others
Andhra Pradesh High Court · (2003) 1 ALD 805 : (2003) 1 AnWR 514
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 8
High Courts07 Jan 2003Allowed
Bandaru Satyanarayana Vs Ganji Suryanarayana Murthy and rs.
Andhra Pradesh High Court · (2003) 6 ALD 79 : (2003) 4 ALT 596
Civil Procedure Code, 1908 (CPC) — Section 100(4)
High Courts07 Jan 2003
K. Nageshwara Rao Vs State of A.P.
Andhra Pradesh High Court · (2003) 2 ALT(Cri) 326 : (2003) 4 RCR(Criminal) 588
Penal Code, 1860 (IPC) — Section 304A
High Courts06 Jan 2003
B. Uma Maheshwara Rao Vs State of A.P.
Andhra Pradesh High Court · (2003) 01 AP CK 0140
Prevention of Food Adulteration Act, 1954 — Section 10(4), 11(4), 13(2), 16(1), 2
High Courts06 Jan 2003
Commissioner of Income Tax Vs Gudivada Ramachandra Rao
Andhra Pradesh High Court · (2004) 187 CTR 543 : (2004) 265 ITR 668
Income Tax Act, 1961 — Section 271(C), 64(1)Income Tax Rules, 1962 — Rule 12
High Courts06 Jan 2003Dismissed
K.R. Raghu Vs Executive Officer, Tirumala Tirupathi Devasthanam
Andhra Pradesh High Court · (2003) 2 ALD 790 : (2003) 3 ALT 198
High Courts06 Jan 2003
Musunuri Anantha Padmanabha Rao Vs Musunuri Rama Devi and Others
Andhra Pradesh High Court · (2003) 2 ALD 293
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 Jan 2003Dismissed
B. Durvasulu Vs Registrar, University of Hyderabad and Another
Andhra Pradesh High Court · (2003) 1 ALD 847 : (2003) 1 ALT 633
High Courts06 Jan 2003Dismissed
C.M. Ramanatha Reddy Vs Govt. of India and Others
Andhra Pradesh High Court · (2003) 1 ALT 352
High Courts06 Jan 2003Allowed
T. Subbanna Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 805 : (2003) 2 ALT(Cri) 190 : (2003) 2 APLJ 96 : (2003) CriLJ 2150
Andhra Pradesh Excise Act, 1968 — Section 34, 55Criminal Procedure Code, 1973 (CrPC) — Section 104(4)