COURT ARCHIVE

Andhra Pradesh High Court judgments, 2003

1,290 judgments · page 63 of 65

High Courts10 Jan 2003

A. Srinivasa Rao and Others Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2003) 2 ALD 134 : (2006) 2 ALD(Cri) 201 : (2003) 2 ALT 347

Administrative Tribunals Act, 1985 — Section 15, 15(2), 15(3)Andhra Pradesh Protection Force Act, 1991 — Section 5, 9Constitution of India, 1950 — Article 14, 16, 16(3), 226

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High Courts10 Jan 2003Dismissed

P. Venkata Appa Rao and Others Vs The Central Administrative Tribunal and Others

Andhra Pradesh High Court · (2003) 5 ALD 510 : (2003) 6 ALT 821(1)

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High Courts10 Jan 2003Dismissed

N. Gopi Kumar Vs Director, Sri Venkateswara Institute of Medical Sciences

Andhra Pradesh High Court · (2003) 2 ALD 550

Constitution of India, 1950 — Article 226

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High Courts10 Jan 2003Allowed

Justice Neelam Sanjiva Reddy and Others Vs Government of India, Ministry of Law, Justice and Company Affairs, (Department of Justice) and Others

Andhra Pradesh High Court · (2003) 2 ALT 328

Constitution of India, 1950 — Article 14, 300AHigh Court and Supreme Court Judges (Conditions of Service) (Amendment) Act, 1986 — Section 16AHigh Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 17, 17A

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High Courts10 Jan 2003Dismissed

Krishi Foundry Employees Union Vs Krishi Engines Limited and Others

Andhra Pradesh High Court · (2003) 2 ALD 392 : (2003) 117 CompCas 340 : (2003) 2 LLJ 798

Companies Act, 1956 — Section 528, 529, 529A

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High Courts10 Jan 2003Allowed

Syed Ibrahim Vs The Union of India (UOI) and Another

Andhra Pradesh High Court · (2005) ACJ 588 : (2003) 3 ALD 851 : (2003) 1 AnWR 471

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High Courts10 Jan 2003Dismissed

Bodla Ravindranath Vs Chintala Venkata Laxmi and Others

Andhra Pradesh High Court · (2003) 2 ALD 426 : (2003) 4 ALT 105

Limitation Act, 1963 — Article 57, 58

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High Courts10 Jan 2003Dismissed

Korada Appalanarasamma Vs Kinthali Varahanarasimhamurthy and Others

Andhra Pradesh High Court · AIR 2003 AP 294 : (2003) 6 ALD 93 : (2003) 4 ALT 584

Limitation Act, 1963 — Article 54

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High Courts09 Jan 2003Dismissed

Gayatri Projects Limited Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2003) 1 ALT 454

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26Constitution of India, 1950 — Article 226

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High Courts09 Jan 2003Dismissed

Vemula Satyavathi Vs District Collector, Krishna and Others

Andhra Pradesh High Court · (2003) 3 ALD 415 : (2008) 2 ALT 738 : (2003) 1 APLJ 295

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 14, 14(4), 14(5)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 10

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High Courts09 Jan 2003

Dammagouni Dubba Rajagoud and Another Vs The State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 292 : (2003) 2 ALT(Cri) 299

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 412

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High Courts09 Jan 2003Allowed

K. Srinivasulu Vs District Collector (Election Authority) and Others

Andhra Pradesh High Court · (2003) 2 ALD 631 : (2003) 1 ALT 746

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High Courts09 Jan 2003Allowed

Lakshmi S.T. Mining and Leasing Labour Contract Co-operative Society Ltd. Vs Government of A.P. and Others

Andhra Pradesh High Court · AIR 2003 AP 226

Constitution of India, 1950 — Article 14Mineral Concession Rules, 1960 — Rule 26Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts09 Jan 2003

Bomma Ilaiah Vs The State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 965 : (2003) 2 ALT(Cri) 340 : (2003) 1 APLJ 434 : (2003) CriLJ 2439 : (2003) 2 DMC 461 : (2003) 3 RCR(Criminal) 756

Penal Code, 1860 (IPC) — Section 325, 498A

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High Courts09 Jan 2003Dismissed

Pattam Abdullah Khan Vs T. Venkatarami Reddy and Another

Andhra Pradesh High Court · (2004) 2 ACC 737 : (2004) ACJ 1951 : (2003) 2 ALD 786 : (2003) 3 ALT 203

Motor Vehicles Act, 1988 — Section 167Workmens Compensation Act, 1923 — Section 3

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High Courts09 Jan 2003Dismissed

Progressive Construction Ltd. and Others Vs The Government of A.P., Department of Industries and Commerce (Minesii) and Others

Andhra Pradesh High Court · (2003) 1 ALD 643 : (2003) 1 ALT 593

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26(3), 35AConstitution of India, 1950 — Article 14, 19, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts09 Jan 2003Dismissed

Tammina Ananda Kumar Vs Syndicate Bank Staff Co-operative Buildings Society Ltd.

Andhra Pradesh High Court · AIR 2003 AP 287 : (2003) 2 ALD 297 : (2003) 6 ALT 814

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts09 Jan 2003Dismissed

D. Ram Mohan Rao Vs Sridevi Hotels Private Limited and Others

Andhra Pradesh High Court · (2005) 3 APLJ 199

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts09 Jan 2003Dismissed

ECI Engineering and Construction Co. Limited Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2003) 1 ALD 629 : (2003) 2 ALT 51

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35, 35AConstitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 3

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High Courts08 Jan 2003Dismissed

New India Assurance Co. Ltd. and United India Assurance Co. Ltd. Vs B. Pattni Bai and Others and Mudrakolla Yellaiah and Others

Andhra Pradesh High Court · (2003) 2 ALD 319 : (2003) 1 APLJ 275

Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 149, 149(2), 149(7), 170, 173

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