High Courts20 Jan 2003Dismissed
B. Latchanna Vs Principal Secretary, Department of Energy, Environment and Forest and Others
Andhra Pradesh High Court · (2003) 6 ALD 188 : (2003) 2 ALT 449
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2003
1,290 judgments · page 62 of 65
High Courts13 Jan 2003
Bandi Veera Swamy Vs Pamula Basavaiah
Andhra Pradesh High Court · (2003) 3 BC 398
Contract Act, 1872 — Section 25Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts10 Jan 2003
Commissioner of Income Tax Vs Y. Narayana Murthy (Decd.) (by legal representative)
Andhra Pradesh High Court · (2004) 270 ITR 275
Income Tax Act, 1961 — Section 185, 185(1)
High Courts10 Jan 2003
Alco Chem Ltd. Vs Hyderabad Chemical and Pharmaceutical Works Ltd.
Andhra Pradesh High Court · (2003) 3 BC 508
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 72Sales of Goods Act, 1930 — Section 64A
High Courts10 Jan 2003
Hyderabad Chem. and Pharma. Works P. Ltd. Vs Alco Chem. Ltd.
Andhra Pradesh High Court · (2003) 156 ELT 638
Sales of Goods (Amendment) Act, 1962 — Section 61Sales of Goods Act, 1930 — Section 61, 64A
High Courts10 Jan 2003Allowed
S. Yellamma and Others Vs S. Anjaneyulu and Another
Andhra Pradesh High Court · (2003) 2 ALD 874 : (2003) 3 ALT 530 : (2003) 3 CivCC 211 : (2004) 2 RCR(Civil) 353 : (2003) 1 RCR(Criminal) 633
Hindu Adoptions and Maintenance Act, 1956 — Section 20Transfer of Property Act, 1882 — Section 39
High Courts10 Jan 2003
Vanimisetti Anil Kumar and Others Vs Jayavarapu Krishna Murthy (died) and Others
Andhra Pradesh High Court · (2003) 01 AP CK 0108
High Courts10 Jan 2003
Jayarama Naidu and Others Vs M. Nallaiah @ Muthyala Naidu
Andhra Pradesh High Court · AIR 2003 AP 357 : (2003) 2 ALD 687 : (2003) 4 ALT 491 : (2003) 94 RD 591
Transfer of Property Act, 1882 — Section 11
High Courts10 Jan 2003Dismissed
Epuri Kotaiah @ Joseph Vs Epuri Ramaiah @ Rayappa and Others
Andhra Pradesh High Court · (2003) 2 ALD 564 : (2003) 5 ALT 64
High Courts10 Jan 2003Allowed
Union of India (UOI) and Others Vs K. Gopala Krishana (died) and Others
Andhra Pradesh High Court · (2003) 2 ALT 210 : (2003) 3 LLJ 130
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56
High Courts10 Jan 2003Dismissed
Buddha Mahalakshmi Naidu (died) and Another Vs The State of A.P.
Andhra Pradesh High Court · (2003) 2 ALT(Cri) 462
Criminal Procedure Code, 1973 (CrPC) — Section 465Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(3), 19(4), 7
High Courts10 Jan 2003Allowed
Cable Corporation of India Limited Vs Sanghi Industries Limited
Andhra Pradesh High Court · AIR 2003 AP 282 : (2003) 2 ALD 558 : (2003) 2 APLJ 121 : (2004) 122 CompCas 615 : (2003) 3 CompLJ 216 : (2003) 44 SCL 15
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(3)
High Courts10 Jan 2003Dismissed
Nutech Organic Chemicals Ltd. and Another Vs GMR Technologies and Industries Ltd. and Another
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 848 : (2003) 1 ALD(Cri) 296 : (2003) 2 ALT(Cri) 37 : (2003) 1 ALT(Cri) 555 : (2003) 2 BC 435 : (2003) CriLJ 1462
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Jan 2003Allowed
Andugula Vijayalakshmi Vs District Collector and Others
Andhra Pradesh High Court · (2003) 2 ALD 284 : (2003) 1 ALT 738
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 3Andhra Pradesh Panchayat Raj Act, 1994 — Section 233
High Courts10 Jan 2003Dismissed
Gheetirala Rama Murthy Vs Geethirala Venugopal and Others
Andhra Pradesh High Court · (2003) 2 ALD 415 : (2003) 2 ALT 668
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 379Specific Relief Act, 1963 — Section 9
High Courts10 Jan 2003Dismissed
Gheetirala Rama Murthy Vs Gheetirala Venugopal and Others
Andhra Pradesh High Court · (2003) 2 ALD 415 : (2003) 2 ALT 668
Evidence Act, 1872 — Section 33
High Courts10 Jan 2003Dismissed
Gullipalli Naram Naidu Vs Kinthali Kumaraswami
Andhra Pradesh High Court · AIR 2003 AP 481 : (2003) 2 ALD 544 : (2003) 2 ALT 406 : (2003) 1 APLJ 472
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, Order 41 Rule 27, Order 7 Rule 14, Order 7 Rule 14(3)
High Courts10 Jan 2003Dismissed
Rapolu Yadagiri Vs Rapolu Lakshmamma and Others
Andhra Pradesh High Court · AIR 2003 AP 300 : (2003) 2 ALD 445 : (2003) 5 ALT 380
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Hindu Succession Act, 1956 — Section 23Registration Act, 1908 — Section 17(1)
High Courts10 Jan 2003Partly Allowed
B. Manmad Reddy Vs Dr. Chandraprakash Reddy and Others
Andhra Pradesh High Court · (2003) 3 ALD 540 : (2003) 2 ALT 356
Andhra Pradesh Educational Service Rules — Rule 2, 3Constitution of India, 1950 — Article 16(1), 16(4), 310, 311
High Courts10 Jan 2003Dismissed
Y. Venkataramana Reddy Vs Union of India (UOI)
Andhra Pradesh High Court · (2003) 2 ALD 47 : (2003) 2 ALT 63
Railway Services (Pension) Rules, 1993 — Rule 6