High Courts31 Dec 1996Allowed
Vatcha Chandra Kumari Vs Atava Narasimha Rao
Andhra Pradesh High Court · (1997) 3 ALT 459
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 1 of 45
High Courts31 Dec 1996Dismissed
Kamala Bai and Others Vs E. Rajeswari
Andhra Pradesh High Court · (1997) 1 ALT 797
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8, 8(2), 8(3), 8(4), 8(5)
High Courts31 Dec 1996
B.V. Subba Reddy Vs The Chief Engineer, Hyderabad Urban Development Authority and Others
Andhra Pradesh High Court · AIR 1997 AP 226
Constitution of India, 1950 — Article 14
High Courts31 Dec 1996Allowed
Kurminayaka Mothilal Vs Mohd. Jahiruddin (died) and Others
Andhra Pradesh High Court · (1997) 1 ALT 471 : (1997) 1 APLJ 209
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 18
High Courts31 Dec 1996
B.V. Subba Reddy Vs The Chief Engineer, Hyderabad Urban Development Authority and others
Andhra Pradesh High Court · AIR 1997 AP 226
Constitution of India, 1950 — Article 14
High Courts31 Dec 1996
Mulla Rahim Saheb and Others Vs The A.P. State Wakf Board and Others
Andhra Pradesh High Court · (1997) 2 ALD 812 : (1997) 2 ALT 136
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 18, 64, 64(3)
High Courts31 Dec 1996
Chaliki Seethayamma Vs Land Acquisition Officer and Spl. Tahsildar (LA)
Andhra Pradesh High Court · (1997) 3 ALT 105
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts31 Dec 1996Dismissed
Ritz Hotels (Hyderabad) Limited and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALT 538
Andhra Pradesh Government Lands and Buildings (Termination of Leases) Act, 1986 — Section 3Andhra Pradesh Government Lands and Buildings (Termination of Leases) Rules, 1986 — Rule 3, 5Business Rules — Rule 10, 11, 12, 13
High Courts31 Dec 1996Dismissed
Azam Sharief Vs Revenue Divisional Officer, Chevella Division and Others
Andhra Pradesh High Court · (1997) 1 ALT 442
High Courts31 Dec 1996Dismissed
Vadlamudi Panduranga Prasad and Others Vs Registrar (Management), High Court of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 2 ALD 653 : (1997) 2 ALT 503
Constitution of India, 1950 — Article 14, 16, 19(1), 21
High Courts31 Dec 1996
S. Samuel and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 2 ALD 76 : (1997) 3 ALT 60 : (1997) 2 LLJ 473
Payment of Bonus Act, 1965 — Section 10, 20, 22, 36
High Courts31 Dec 1996Allowed
S.K. Sarawagi and Co. Pvt. Ltd. Vs Dock Labour Board and Another
Andhra Pradesh High Court · (1997) 2 ALT 280 : (1998) 3 LLJ 834
High Courts30 Dec 1996
Sambasiva Rao G. Vs A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (1997) 1 ALT 219
Constitution of India, 1950 — Article 14, 141Industrial Disputes Act, 1947 — Section 2Road Transport Corporations Act, 1950 — Section 45(1)
High Courts30 Dec 1996
Om Prakash Gupta and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALT 397
Hyderabad Municipal Corporation Act, 1955 — Section 452, 636
High Courts30 Dec 1996
In Re: Nav Chrome Ltd. In Re: Nava Bharat Ferro Alloys Ltd.
Andhra Pradesh High Court · (1997) 89 CompCas 285
Companies Act, 1956 — Section 391, 394
High Courts30 Dec 1996Allowed
K. Vedanand Vs The Regional Manager, Ranga Reddy Region, A.P.S.R.T.C. and Another
Andhra Pradesh High Court · (1997) 2 ALT 164
Constitution of India, 1950 — Article 14, 226
High Courts27 Dec 1996
K. Pushpaleela Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 2 ALD 322 : (1998) 1 ALT 121 : (1997) 2 ALT 388
High Courts27 Dec 1996
Hitech (India) Pvt. Ltd. Vs Union of India and Others Tico Machines (P) Ltd. and Another Vs Union of India and Others A.V.V. Engineers (P) Ltd. Vs Asstt. Commissioner of Income Tax and Others
Andhra Pradesh High Court · (1997) 227 ITR 446
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139, 139(1), 145, 2(24), 28
High Courts27 Dec 1996
HITECH (INDIA) PVT. LTD. Vs UNION OF INDIA and Others TICO MACHINES (P) LTD. and Another Vs UNION OF INDIA and Others A. V. V. ENGINEERS (P) LTD. Vs ASSTT. Commissioner of Income Tax and Others
Andhra Pradesh High Court · (1997) 143 CTR 305
Constitution of India, 1950 — Article 14, 19, 21, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 17, 6Employees State Insurance Act, 1948 — Section 39, 85, 85B, 86
High Courts27 Dec 1996Dismissed
Zuari Crefin Limited Vs Asst. Commissioner of Police and Others
Andhra Pradesh High Court · (1997) 2 ALT 86 : (1997) 1 APLJ 280
Civil Procedure Code, 1908 (CPC) — Section 80