COURT ARCHIVE

Andhra Pradesh High Court judgments, 1996

899 judgments · page 2 of 45

High Courts27 Dec 1996Dismissed

Godavari Metal Rolling Mills (Contractor''s Firm) Vs Dara Satyamalli Viswanadha Anji Prakash

Andhra Pradesh High Court · (1997) 2 ALT 496 : (1997) 2 APLJ 63

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 10(3)

Read judgment

High Courts27 Dec 1996

Commissioner of Income Tax Vs Jayalakshmi Oil Firm

Andhra Pradesh High Court · (1997) 228 ITR 443

Income Tax Act, 1961 — Section 185, 185(1), 185(2), 186, 28

Read judgment

High Courts27 Dec 1996Dismissed

Sri Sangameshwara Swamy Temple and Others Vs The Principal District Munsif and Others

Andhra Pradesh High Court · (1997) 1 ALD 751 : (1997) 1 ALT 779 : (1997) 1 APLJ 266

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10(1), 12, 13, 16Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts26 Dec 1996Allowed

Botukam Narsaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 1 ALT(Cri) 568 : (1997) 2 DMC 539

Penal Code, 1860 (IPC) — Section 302, 304B, 498A

Read judgment

High Courts26 Dec 1996

Anonymous letter-un-signed Vs The Commissioner of Police and Others

Andhra Pradesh High Court · (1997) 2 ALD 125 : (1997) 1 ALD(Cri) 333 : (1997) 1 ALT 481

Andhra Pradesh Cinemas (Regulation) (Amendment) Rules, 1983 — Rule 11B(2)Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 10, 3, 8Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12(2)

Read judgment

High Courts26 Dec 1996

Swastik Coaters Pvt. Ltd. Vs Deepak Brothers and Others

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 370 : (1997) 1 ALT(Cri) 371 : (1998) 3 CivCC 89 : (1997) 89 CompCas 564 : (1997) CriLJ 1942

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

Read judgment

High Courts26 Dec 1996Allowed

Srinivasa Metal Stores Vs Chunduru Jogeswararao

Andhra Pradesh High Court · (1997) 4 ALT 510

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22, 8

Read judgment

High Courts24 Dec 1996Dismissed

PSG Industrial Institute and Others Vs R. Randhir Singh

Andhra Pradesh High Court · (1997) 3 ALT 473

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A

Read judgment

High Courts24 Dec 1996Dismissed

Kancharana Suryanarayana (died) and Others Vs Kancharana Gopaludu (died) and Others

Andhra Pradesh High Court · (1997) 4 ALT 773

Transfer of Property Act, 1882 — Section 52

Read judgment

High Courts24 Dec 1996Allowed

K. Krishnaiah and Others Vs The District Collector and Others

Andhra Pradesh High Court · (1997) 1 ALT 350

Constitution of India, 1950 — Article 226

Read judgment

High Courts23 Dec 1996

Garware Capital Markets Ltd. Vs Jaiswal Granites Ltd.

Andhra Pradesh High Court · (1998) 93 CompCas 215

Companies Act, 1956 — Section 433, 434

Read judgment

High Courts23 Dec 1996

V.V. Rama Rao Vs Union of India and others

Andhra Pradesh High Court · AIR 1997 AP 344 : (1997) 1 ALD 516 : (1997) 2 CivCC 654

Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 2, 443

Read judgment

High Courts23 Dec 1996

R.S. Sundara Raju Vs Tiumala Finance and Investments, Kakinada and Another

Andhra Pradesh High Court · (1997) 3 ALD 134 : (1997) 1 ALD(Cri) 496 : (1997) 1 ALT(Cri) 498 : (1997) CriLJ 3597

Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts23 Dec 1996Allowed

Depot Manager, APSRTC Vs S.G. Moinuddin and Another

Andhra Pradesh High Court · (1997) 2 ALD 366 : (1997) 2 ALT 443 : (1998) 3 LLJ 875

Industrial Disputes Act, 1947 — Section 33C(2)

Read judgment

High Courts23 Dec 1996

Hindustan Shipyard Limited Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 106 STC 387

Andhra Pradesh General Sales Tax Act, 1957 — Section 2

Read judgment

High Courts23 Dec 1996

The Singareni Collieries Company Limited Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (1997) 2 ALT 126

Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 27, 30, 5

Read judgment

High Courts23 Dec 1996Dismissed

Praveen Kumar Fruit Company and Others Vs The Hyderabad Agricultural Market Committee and Another

Andhra Pradesh High Court · (1997) 1 ALT 51

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 7(1), 7(6)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 64, 65, 66, 67

Read judgment

High Courts23 Dec 1996Allowed

Tadi Tata Rao Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (1997) 1 ALD 702 : (1997) 1 ALT 565

Andhra Pradesh (Andhra Area) Canals and Public Ferries Act, 1890 — Section 12Andhra Pradesh (Andhra Area) Canals and Public Ferries Rules — Rule 1, 2, 9

Read judgment

High Courts20 Dec 1996

Star Iron Scrap Mart Vs The Union Government of India and Others

Andhra Pradesh High Court · (1997) 2 ALD 823 : (1997) 1 ALT 831

Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Dec 1996Allowed

Nalli Sanyasi Naidu and Another Vs Maharaja Alka Narayana Society of Arts and Sciences (MANSAS) and Others

Andhra Pradesh High Court · (1997) 1 ALD 727 : (1997) 1 ALT 755

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 13, 18(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 83

Read judgment