High Courts12 Dec 1996
Tata Consultancy Services Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 105 STC 421
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 5Constitution of India, 1950 — Article 366
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 4 of 45
High Courts12 Dec 1996
Gopi Bar Vs Commercial Tax Officer, Palakol
Andhra Pradesh High Court · (1997) 2 AnWR 581 : (1997) 106 STC 188
Andhra Pradesh General Sales Tax Act, 1957 — Section 33
High Courts12 Dec 1996Dismissed
IDL Chemicals Limited and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 2 ALT 193
Andhra Pradesh Factories Rules, 1950 — Rule 3, 3A, 5, 7, 7(3)Constitution of India, 1950 — Article 14, 254, 374Factories Act, 1948 — Section 6
High Courts12 Dec 1996Allowed
Gajulavarthi Sugunamma and Others Vs Vallabhaneni Koteswararao and Another
Andhra Pradesh High Court · (1997) 1 ALT 539
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts12 Dec 1996Dismissed
Manager, Oriental Insurance Company Limited Vs Kothapalle Pauldas and Others
Andhra Pradesh High Court · (1997) 2 ALT 15 : (1997) 1 APLJ 412
Motor Vehicles Act, 1939 — Section 110A, 110C(2A), 96(2)
High Courts11 Dec 1996
Dodla Chenchurami Reddy Vs The State of A.P., Ministry of Major Irrigation and Another
Andhra Pradesh High Court · (1997) 1 ALT 175
High Courts11 Dec 1996Allowed
Ravuru Babu Rao Vs General Manager, Oriental Insurance Co. Ltd.
Andhra Pradesh High Court · (1997) 1 ALT 805 : (1997) 1 APLJ 357
High Courts11 Dec 1996Dismissed
Parvathamma and Others Vs Y. Tulsiram and Others
Andhra Pradesh High Court · (1996) 4 ALT 1195
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1), 34(2)
High Courts11 Dec 1996
Assistant Commissioner of Income Tax Vs Thirumal Agencies and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 375 : (1997) 1 ALT(Cri) 353 : (1997) 2 APLJ 130 : (1997) CriLJ 2610 : (1998) 145 CTR 249 : (1997) 227 ITR 671
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482
High Courts11 Dec 1996
Anantha Sahu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD 356 : (1997) 1 ALD(Cri) 356 : (1997) 1 ALT 333 : (1997) 1 ALT(Cri) 333 : (1997) 2 APLJ 204 : (1997) CriLJ 2357
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1), 8
High Courts11 Dec 1996Allowed
Smt. P. Seethamma and Others Vs P. Ramakrishna Reddy and Others
Andhra Pradesh High Court · (1997) 1 ALT 322 : (1997) 1 APLJ 33 : (1997) 3 CivCC 442
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, 115, 30
High Courts11 Dec 1996Allowed
Andhra Pradesh State Road Transport Corporation and Another Vs Kathula Lingaiah and Others
Andhra Pradesh High Court · (1998) 2 ACC 266 : (1997) 4 ALD 537 : (1997) 2 ALT 605
Motor Vehicles Act, 1939 — Section 110B
High Courts11 Dec 1996Dismissed
M. Veeranjaneyulu Vs Soma Seetharamaiah and Others
Andhra Pradesh High Court · (1998) ACJ 1159 : (1997) 2 ALT 119
Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 12(3), 3
High Courts11 Dec 1996Dismissed
Jupudi Bhushanam Vs Joint Collector and Others
Andhra Pradesh High Court · (1997) 1 ALD 440 : (1997) 1 ALT 627
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32(1), 38E(2)
High Courts10 Dec 1996Dismissed
M. Pratap Reddy and Sons Vs The Director of Civil Supplies and Others
Andhra Pradesh High Court · (1997) 1 ALD 396 : (1997) 1 ALT 124
High Courts10 Dec 1996
Sivaratri Venkataiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 354 : (1997) 1 ALT(Cri) 155 : (1997) CriLJ 1967
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
High Courts09 Dec 1996Allowed
P. Manoj Kumar and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALD 655 : (1997) 1 ALT 715
High Courts09 Dec 1996Allowed
Shiva Enclave Welfare Society and Others Vs Revenue Divisional Officer, Chevalla Division and Others
Andhra Pradesh High Court · (1997) 2 ALT 761
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 51, 52
High Courts09 Dec 1996Allowed
Andhra Bank Officers Union and Another Vs Andhra Bank and Others
Andhra Pradesh High Court · (1997) 2 ALT 654
High Courts09 Dec 1996Dismissed
C. Suresh Patnaik and Others (Judicial Officers and their Association) Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALT 732
Andhra Pradesh Public Employment (House Rent Allowance) Rules, 1988 — Rule 2(1), 2(2), 2(3), 4(1), 6(4)