High Courts29 Nov 1996Dismissed
Sri Krishna Chitra Mandir Vs The Entertainment Tax Officer
Andhra Pradesh High Court · (1997) 2 ALT 4
Andhra Pradesh Entertainment Tax Act, 1939 — Section 5(6)Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 52
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1996
899 judgments · page 6 of 45
High Courts29 Nov 1996
A.V.S.N.B. Shankaran and Others Vs Central Institute of English and Foreign Languages and Others
Andhra Pradesh High Court · (1997) 1 ALT 276
Constitution of India, 1950 — Article 41
High Courts28 Nov 1996
Marupuri Venkata Ramana Naidu Vs The Mandal Revenue Officer and Others
Andhra Pradesh High Court · (1997) 2 ALD 830 : (1997) 1 ALT 83
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6A
High Courts28 Nov 1996Allowed
Indo National Ltd. Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2003) 133 STC 72
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(2A), 21
High Courts28 Nov 1996Dismissed
Ghulam Hussain (died) and Others Vs D. Raj Kumar
Andhra Pradesh High Court · (1997) 2 ALT 446
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
High Courts28 Nov 1996
Satish and Company Vs S.R. Traders and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 745 : (1997) 1 ALT(Cri) 696 : (1999) 95 CompCas 836 : (1998) CriLJ 419
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts27 Nov 1996
Basheeroodin Vs Mohd. Minhorzoddin and Others
Andhra Pradesh High Court · (1997) 2 ALT 509
Bar Council of India Rules, 1975 — Rule 12Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Nov 1996
Trade Links Corporation Vs Nalanda Tobacco Co. P. Ltd.
Andhra Pradesh High Court · (1999) 98 CompCas 227
Companies Act, 1956 — Section 433, 434
High Courts27 Nov 1996Allowed
Karri Pothu Raju and Others Vs National Thermal Power Corpn. Ltd. and Others
Andhra Pradesh High Court · (1997) 1 ALT 97 : (1998) 3 LLJ 896
Andhra Pradesh Factories Rules, 1950 — Rule 65(2)Factories Act, 1948 — Section 46
High Courts27 Nov 1996Dismissed
Kanuboina Venkata Ramanaiah Vs Palukuru Rukminamma
Andhra Pradesh High Court · (1997) 3 ALT 511
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 7(1), 7(2)
High Courts27 Nov 1996Dismissed
Muppidi Krupakar Vs Regional Manager, Central Bank of India and Others
Andhra Pradesh High Court · (1997) 3 ALT 185
Constitution of India, 1950 — Article 226
High Courts26 Nov 1996Dismissed
Nimmaraju Samba Sadasiva Sarma Vs Potharaju Venkateswara Rao (died) and Others
Andhra Pradesh High Court · (1997) 2 ALT 147 : (1997) 1 APLJ 249
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Nov 1996Allowed
The New India Assurance Company Limited Vs T. Sivaramireddy and Others
Andhra Pradesh High Court · (1997) 1 ACC 476 : (1997) 1 ALD 276 : (1996) 4 ALT 1059
Motor Vehicles Act, 1939 — Section 11A
High Courts26 Nov 1996
Devireddy Amarender Reddy Vs Pale Purushotham Rao and Another
Andhra Pradesh High Court · (1997) 1 ALT 760
Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166(3)
High Courts26 Nov 1996
Raj Kumar Sharma (died) rep. by his L.Rs. Vs Jonnalagadda Satyanarayana and Sons
Andhra Pradesh High Court · (1997) 1 ALT 573 : (1997) 1 APLJ 225
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts26 Nov 1996
The Oriental Insurance Co. Ltd. Vs C. Basappa and Another
Andhra Pradesh High Court · (1997) 2 ACC 636 : (1997) 1 ALT 373
Workmens Compensation Act, 1923 — Section 4A
High Courts26 Nov 1996Allowed
P. Pedda Nagi Reddy Vs G. Pullaiah Setty
Andhra Pradesh High Court · (1997) 4 ALT 761
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13, 3, 4(1)
High Courts25 Nov 1996Allowed
P. Apparao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 4 ALT 398
Andhra Pradesh Police Standing Orders — Order 734, Order 735, Order 735(2)
High Courts21 Nov 1996
H. E. H. THE NIZAMS JEWELLER TRUST Vs ASSISTANT COMMISSIONER OF WEALTH-TAX AND OTHERS.
Andhra Pradesh High Court · (1997) 145 CTR 97 : (1997) 227 ITR 52
Finance (No. 2) Act, 1980 — Section 14, 21, 3Income Tax Act, 1961 — Section 139, 34
High Courts21 Nov 1996Dismissed
Sundaramma (died) and Others Vs Harijan Yellaiah and Others
Andhra Pradesh High Court · (1997) 1 ALD 441 : (1997) 1 ALT 719
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 91Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19