Andhra Pradesh High Court Judgments 2008

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11, 151, 29(2), 92Waqf Act, 1954 — Section 15, 16, 43, 43AWaqf Act, 1995 — Section 55, 57, 59, 69, 70

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High Courts31 Dec 2008

State of Andhra Pradesh and Others Vs Hafiz K.M. Amjad Basha Siddiqui and Another

Andhra Pradesh High Court · (2009) 4 ALD 6684 : (2008) 5 ALT 306

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 113(7), 115, 60Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Waqf Act, 1995 — Section 51, 83, 83(5), 83(6), 83(9)

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High Courts31 Dec 2008Allowed

Andhra Pradesh State Financial Corporation Vs Union of India (UOI) and Another

Andhra Pradesh High Court · (2008) 12 AP CK 0032

Companies Act, 1956 — Section 5State Financial Corporations Act, 1951 — Section 25, 27, 29, 46

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High Courts31 Dec 2008Allowed

Balaga Savithramma Vs Nalla Satyanarayana and Others

Andhra Pradesh High Court · (2009) 2 ALD 193 : (2009) 2 ALT 1

Andhra Pradesh Gram Panchayats Act, 1964 — Section 19, 19(1), 19(3), 22, 243FConstitution of India, 1950 — Article 243, 243OPenal Code, 1860 (IPC) — Section 166

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High Courts31 Dec 2008Allowed

Sekharamahanti Nagabhushanarao (Died) per L.R. Vs Andhra University and Others

Andhra Pradesh High Court · (2009) 2 ALT 260

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 10, 12, 2, 3, 4Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6, 7Constitution of India, 1950 — Article 12, 13(3), 226

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High Courts31 Dec 2008Dismissed

The Trust Association of the Convention of Baptist Churches and Mr. C.J.R. Sunand, Secretary and Convenor, Education Committee of C.B.C.N.C. Vs The Government of Andhra Pradesh The Trust Association of the Convention of Baptist Churches Vs State of A.P. and Special Officer, Mc. Laurin High School

Andhra Pradesh High Court · (2009) 4 ALD 748 : (2009) 5 ALT 442

Andhra Pradesh Education Act, 1982 — Section 24, 59, 60, 60(1), 64(1)Constitution of India, 1950 — Article 30

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High Courts31 Dec 2008

Shenyang Furukewa Cable Co. Ltd. Vs Transmission Corporation of Andhra Pradesh Ltd. and Others

Andhra Pradesh High Court · (2009) 2 ALT 590

Constitution of India, 1950 — Article 226

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High Courts31 Dec 2008Dismissed

Walnut Packaging P. Ltd. Vs Sirpur Paper Mills Ltd. and Another

Andhra Pradesh High Court · (2009) 148 CompCas 330

Companies Act, 1956 — Section 433, 434, 483

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High Courts30 Dec 2008

The Housing Board Employees, IV Phase, Plot Allottes Welfare Association Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 4 ALD 575 : (2009) 5 ALT 532

Constitution of India, 1950 — Article 14, 226, 299

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High Courts30 Dec 2008Dismissed

Kalavakuru Washermen Co-operative Society Ltd. Vs District Collector and Others

Andhra Pradesh High Court · (2009) 2 ALD 449 : (2009) 2 ALT 359

Andhra Pradesh Gram Panchayats Act, 1964 — Section 217(1), 65(1), 85(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 246, 246(1), 32, 41, 46Andhra Pradesh Panchayat Raj Rules — Rule 24, 3

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High Courts30 Dec 2008Dismissed

Abdur Rahim Vs Osmania University and Others

Andhra Pradesh High Court · (2008) 12 AP CK 0053

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(2), 20(3)Andhra Pradesh University Act, 1991 — Section 13(8), 19, 19(25)Constitution of India, 1950 — Article 226, 311(1)

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High Courts30 Dec 2008Allowed

Sri V. Narayana Reddy Vs Smt. Ani Narayanan and Wg. Cdr. Y.V. Krishna Rao

Andhra Pradesh High Court · AIR 2009 AP 124 : (2009) 4 ALT 9

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10

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High Courts30 Dec 2008Dismissed

East Godavari District Setti Balija Sangham, Kakinada Vs Govt. of A.P.

Andhra Pradesh High Court · (2009) 4 ALD 108

Constitution of India, 1950 — Article 14, 15, 16

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High Courts30 Dec 2008

S. Malleswara Reddy and Another Vs Commissioner of Prohibition and Excise and Others

Andhra Pradesh High Court · AIR 2009 AP 456

Andhra Pradesh Excise (Grant of Licence of Selling by Bar and Conditions of Licence) Rules, 2005 — Rule 5, 5(1), 5(2), 6, 6(1)

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High Courts30 Dec 2008Dismissed

The Sub-Registrar and Another Vs K. Guravaiah and Another

Andhra Pradesh High Court · (2009) 3 ALT 85

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 5, 6Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Transfer of Property Act, 1882 — Section 58

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High Courts30 Dec 2008Allowed

Special Deputy Collector and Land Acquisition Officer Vs Smt. Bayya Janki

Andhra Pradesh High Court · (2009) 2 ALT 683 : (2009) 1 APLJ 124

Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts30 Dec 2008Allowed

Bollaboni Lakshmi and Others Vs Commissioner of Appeals and Others

Andhra Pradesh High Court · (2009) 2 ALD 495 : (2009) 3 ALT 272

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 33, 6, 8(4), 9

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Andhra Pradesh High Court judgments, 2008