COURT ARCHIVE

Andhra Pradesh High Court judgments, 2008

914 judgments · page 2 of 46

High Courts30 Dec 2008Dismissed

Tirumala Venkata Reddaiah Chowdary and Another minors rep. by Mother Smt. A.V. Kalyani Vs Potla Krishna Prasad and Another

Andhra Pradesh High Court · AIR 2009 AP 166 : (2009) 4 ALD 191 : (2009) 3 ALT 18

Registration Act, 1908 — Section 17, 22A, 49, 71, 72

Read judgment

High Courts30 Dec 2008

K. Kanakaraj Vs The Institute of Chartered Financial Analysts of India, The Alpha Foundation and The State of A.P.

Andhra Pradesh High Court · (2009) 3 ALD 434 : (2009) 2 ALT 323

Andhra Pradesh Education Act, 1982 — Section 20, 21, 79, 80, 83Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 12Constitution of India, 1950 — Article 12, 226

Read judgment

High Courts30 Dec 2008Dismissed

Poojar Gururajachar and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 3 ALD 107 : (2009) 2 ALT 736

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 144, 153, 34, 34(1), 34(2)Constitution of India, 1950 — Article 14, 19, 21

Read judgment

High Courts29 Dec 2008Allowed

The Superintending Engineer and Another Vs P. Lakshmu Reddy and Another

Andhra Pradesh High Court · (2009) 3 ALD 79

Arbitration and Conciliation Act, 1996 — Section 11(2), 11(5), 11(6)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 136, 32

Read judgment

High Courts26 Dec 2008Allowed

K. Pratap Reddy and Others Vs The Joint Collector and Others

Andhra Pradesh High Court · (2009) 2 ALD 212 : (2009) 2 ALT 742

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166BAndhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 43Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 10, 10(2), 12, 13, 14

Read judgment

High Courts26 Dec 2008Allowed

Syed Hussain Sab (died) per L.Rs. Vs Joint Collector and Others

Andhra Pradesh High Court · (2009) 3 ALT 316

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 1(2), 10, 2, 2(1)Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 5(2), 6Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 153

Read judgment

High Courts24 Dec 2008

Union of India (UOI) and Others Vs Additional District Judge and Others

Andhra Pradesh High Court · (2008) 5 ALT 260

Andhra Pradesh Minimum Wages Rules, 1960 — Rule 28Civil Procedure Code, 1908 (CPC) — Section 11, 79, 80Constitution of India, 1950 — Article 226, 300, 300(1)

Read judgment

High Courts24 Dec 2008Allowed

Gangula Venkateswara Reddy and Others Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 453 : (2009) 1 ALT(Cri) 365 : (2009) CriLJ 1958

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 162, 162(1), 164Evidence Act, 1872 — Section 145

Read judgment

High Courts23 Dec 2008Allowed

Bandaru China Narayana Murthy Vs A.P. State Finance Corporation and Others

Andhra Pradesh High Court · (2009) 2 ALT 619

State Financial Corporations Act, 1951 — Section 29

Read judgment

High Courts23 Dec 2008Allowed

Ahmed Najmuddin Died per L.Rs. and Others Vs Smt. Durga Bai

Andhra Pradesh High Court · (2009) 2 ALD 139

Stamp Act, 1899 — Section 3, 31, 32, 32(1), 38(2)

Read judgment

High Courts23 Dec 2008Dismissed

Mohd. Naseem Khan Vs State of A.P.

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 386

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307

Read judgment

High Courts23 Dec 2008Dismissed

Kanigolla Rama Naga Sama Lakshmana Rao (died), Kanigolla Siva Rama Kumar and Others Vs Grandhi Subbarayudu

Andhra Pradesh High Court · (2008) 12 AP CK 0044

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Specific Relief Act, 1963 — Section 16, 19, 20, 20(2)Transfer of Property Act, 1882 — Section 52

Read judgment

High Courts23 Dec 2008

Forest Range Officer Vs K. Gopal Reddy

Andhra Pradesh High Court · (2009) 3 ALD 476 : (2009) 1 ALT 623

Andhra Pradesh Forest Act, 1967 — Section 44(2)

Read judgment

High Courts22 Dec 2008Dismissed

Andhra Pradesh Public Service Commission Vs G. Jyothi Ram and Others

Andhra Pradesh High Court · (2009) 4 ALT 596 : (2009) 15 ALT 596

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22

Read judgment

High Courts22 Dec 2008Allowed

Parsineni Venkateswarlu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 438 : (2009) CriLJ 2326

Criminal Procedure Code, 1973 (CrPC) — Section 174, 293, 293(4)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302

Read judgment

High Courts22 Dec 2008Dismissed

Smt. Pedda Sunkamma and Another Vs C. Balasunkanna

Andhra Pradesh High Court · (2009) 2 ALD 187 : (2009) 1 APLJ 1 : (2009) 4 CivCC 409

Civil Procedure Code, 1908 (CPC) — Section 152, 153

Read judgment

High Courts19 Dec 2008Dismissed

National Insurance Co. Ltd. Vs Rajala Lakshmi (Died) and Others

Andhra Pradesh High Court · (2009) ACJ 58

Motor Vehicles Act, 1988 — Section 147, 5Workmens Compensation Act, 1923 — Section 3, 4, 4A, 4A(3)

Read judgment

High Courts19 Dec 2008Dismissed

M. Venkataramudu and Others Vs District Collector and Others

Andhra Pradesh High Court · (2009) 2 ALT 768

Constitution of India, 1950 — Article 226

Read judgment

High Courts19 Dec 2008

J. Balaji Vs Earladinne Venkateswarlu

Andhra Pradesh High Court · (2009) 3 ALD 315 : (2009) 1 APLJ 84

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(4), Order 38 Rule 6

Read judgment

High Courts19 Dec 2008Allowed

Ch. V. Subrahmanya Sarma Vs High Court of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 3 ALD 234 : (2009) 1 ALT 592 : (2009) 1 APLJ 72

Constitution of India, 1950 — Article 14, 16, 229High Court Service Rules, 1975 — Rule 15(2), 23, 5, 7(7), 8

Read judgment