High Courts31 Dec 1974Allowed
The State of Andhra Pradesh and Another Vs Ch. Sampanga Rao and Others
Andhra Pradesh High Court · AIR 1975 AP 302
Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 4(1)Constitution of India, 1950 — Article 14
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1974
169 judgments · page 1 of 9
High Courts30 Dec 1974Dismissed
S. Veeraraju Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1974) 12 AP CK 0024
Constitution of India, 1950 — Article 154, 154(1), 163, 164, 166Government of India Act, 1935 — Section 59(3)
High Courts30 Dec 1974Allowed
Pillalamarri Vara Prasada Sarma Vs Pillamarri Seshalakshmi
Andhra Pradesh High Court · AIR 1975 AP 239
Hindu Marriage Act, 1955 — Section 9
High Courts27 Dec 1974Allowed
Kongara Narayanamma and Others Vs Uppala China Simhachalam and Others
Andhra Pradesh High Court · (1974) 12 AP CK 0021
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 151 , 2Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110(1), 110A, 110B, 110C, 110D
High Courts27 Dec 1974
K.V. Rama Krishna Reddy Vs The State
Andhra Pradesh High Court · (1975) 1 APLJ 98 : (1975) CriLJ 980
Criminal Procedure Code, 1973 (CrPC) — Section 243, 257, 91, 94Penal Code, 1860 (IPC) — Section 409
High Courts26 Dec 1974
Andhra Pradesh State Road Transport Corporation Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1975) 100 ITR 401
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 241, 297(2)
High Courts26 Dec 1974Dismissed
Shafeeq Shameem and Co. Vs Commercial Tax Officer
Andhra Pradesh High Court · (1977) 39 STC 535
Central Sales Tax Act, 1956 — Section 10, 12, 14, 15, 6Constitution of India, 1950 — Article 14
High Courts24 Dec 1974Allowed
Nelli Narasimha Reddy Vs Vadla Krishnaiah and Others
Andhra Pradesh High Court · AIR 1975 AP 250 : (1975) 1 APLJ 106
Specific Relief Act, 1963 — Section 38Transfer of Property Act, 1882 — Section 53A
High Courts24 Dec 1974
The Hindustan Ideal Insurance Co. Ltd. Vs Ainaparthi Vijayalakshmi and Others
Andhra Pradesh High Court · AIR 1976 AP 39
Motor Vehicles Act, 1939 — Section 110, 95(2)
High Courts20 Dec 1974Dismissed
Rajmal Multanmal and Company and Another Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1976) 37 STC 252
Central Sales Tax Act, 1956 — Section 14, 6Constitution of India, 1950 — Article 166
High Courts19 Dec 1974Allowed
I. Sreeramulu Vs B.D.O. Panchayat Samithi, Bhadrachalam and others
Andhra Pradesh High Court · (1974) 12 AP CK 0011
Andhra Pradesh Gram Panchayats Act, 1964 — Section 12(1)
High Courts19 Dec 1974Dismissed
Chittoori Suryarao Vs Chittoori Ramachandra Rao
Andhra Pradesh High Court · AIR 1975 AP 257
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 150, 37, 38, 39
High Courts18 Dec 1974
Sahu Mills and Others Vs State of Bihar
Andhra Pradesh High Court · (1977) 1 ELT 88
Andhra Pradesh General Sales Tax (Amendment) Act, 1970 — Section 7Andhra Pradesh General Sales Tax Act, 1957 — Section 8Central Excises and Salt Act, 1944 — Section 2
High Courts18 Dec 1974Allowed
Sikkakollu Subba Rao and Co. and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1975) 36 STC 457
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2
High Courts18 Dec 1974
Additional Commissioner of Income Tax Vs Narayanadas Ramkishan
Andhra Pradesh High Court · (1975) 100 ITR 18
Income Tax Act, 1961 — Section 139(4), 271(1)
High Courts18 Dec 1974Allowed
Sikkakollu Subba Rao and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 110 ELT 447
Andhra Pradesh General Sales Tax (Amendment) Act, 1970 — Section 7Andhra Pradesh General Sales Tax Act, 1957 — Section 8Central Excises and Salt Act, 1944 — Section 2
High Courts13 Dec 1974
A.D. Parthasarathy Vs J.S. Khurdukar and Others
Andhra Pradesh High Court · (1975) 1 AnWR 131 : (1975) 1 APLJ 165 : (1975) CriLJ 1290
Criminal Procedure Code, 1973 (CrPC) — Section 197, 4Penal Code, 1860 (IPC) — Section 109, 32, 342, 345
High Courts12 Dec 1974Dismissed
M/s R. Badalchand and Co. and others Vs Government of A.P. and others
Andhra Pradesh High Court · (1974) 12 AP CK 0020
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2(1), 3
High Courts11 Dec 1974
Additional Commissioner of Income Tax Vs K.G. Narayanaiah Chetty and Co.
Andhra Pradesh High Court · (1977) 106 ITR 420
Income Tax Act, 1961 — Section 40
High Courts09 Dec 1974Allowed
N. Rama Rao Vs Special Police Establishment Hyderabad
Andhra Pradesh High Court · (1974) 12 AP CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114, 154Penal Code, 1860 (IPC) — Section 161, 165, 84