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Andhra Pradesh High Court judgments, 1991

416 judgments · page 1 of 21

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High Courts31 Dec 1991Dismissed

A. Subrahmanyam Vs Executive Officer, T.T.D. and Another

Andhra Pradesh High Court · (1992) 2 ALT 586

Constitution of India, 1950 — Article 14, 16, 226
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High Courts31 Dec 1991Dismissed

Sri G. Ramu and Others Vs The Collector and Others

Andhra Pradesh High Court · (1992) 2 ALT 564

Constitution of India, 1950 — Article 226
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High Courts31 Dec 1991

Pyla Applanaidu and Others Vs The Mandal Revenue Officer and Land Acquisition Officer and Another

Andhra Pradesh High Court · (1992) 3 ALT 220

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1)
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High Courts31 Dec 1991

S. Padma Rao and Others Vs Electronics Corpn. of India Ltd.

Andhra Pradesh High Court · (1992) 2 ALT 469

Constitution of India, 1950 — Article 226
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High Courts30 Dec 1991

United India Fire and Genl. Ins. Co. Ltd. Vs Pallapu Sridevi and Others

Andhra Pradesh High Court · (1994) 1 ACC 110

Read judgment
High Courts30 Dec 1991

P. Ravindranath Reddy and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1993) 1 ALT 589

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 448, 448AConstitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 129A, 138, 200, 200(1), 200(2)
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High Courts27 Dec 1991Dismissed

A.P. Oil Millers Association and Others Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (1992) 2 ALT 135

Constitution of India, 1950 — Article 14, 19, 21, 226Cotton Copra and Vegetable Oil Cess Abolition Act, 1987 — Section 13, 13(1)Vegetable Oils Cess Act, 1983 — Section 3, 3(1)
Read judgment
High Courts27 Dec 1991Allowed

K. Gopaiah Vs D. Venkateswar Rao

Andhra Pradesh High Court · (1992) 1 AnWR 486 : (1993) 1 DMC 380

Hindu Succession Act, 1956 — Section 8Succession Act, 1925 — Section 372
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High Courts27 Dec 1991Allowed

V. Pentayya Vs The Joint Manager Food Corporation of India and Another

Andhra Pradesh High Court · (1992) 2 ALT 107 : (1992) 1 APLJ 95

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts26 Dec 1991Allowed

Chundru Srinivasa Rao and Another Vs Chundru Venkata Rao and Another

Andhra Pradesh High Court · (1992) 2 ALT 733

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
Read judgment
High Courts26 Dec 1991

The United India Insurance Company Ltd. Vs U. Narasimhudu and Others

Andhra Pradesh High Court · (1992) 3 ALT 517

Motor Vehicles Act, 1939 — Section 110D, 95
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High Courts24 Dec 1991Allowed

Mohammed Naseer alias Attu and Another Vs Government of A.P. and Another

Andhra Pradesh High Court · (1992) 1 ALT 432

Constitution of India, 1950 — Article 22(5), 226
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High Courts24 Dec 1991Dismissed

V. Satyanarayana Vs B. Balakishore

Andhra Pradesh High Court · (1992) 1 ALT 666 : (1992) 1 APLJ 289

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts24 Dec 1991

P. Yadamma Vs Shankarlal and Another

Andhra Pradesh High Court · (1993) 2 ACC 181

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High Courts23 Dec 1991

Sakthi Engineering Co. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1993) 91 STC 59

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High Courts22 Dec 1991

K. Subba Naidu and Others Vs G. Subbaiah and Others

Andhra Pradesh High Court · (1992) 1 ALT 290

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
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High Courts20 Dec 1991Allowed

Ravilla Subba Naidu and Others Vs G. Subbaiah and Others

Andhra Pradesh High Court · (1992) 1 ALT 454 : (1992) 1 AnWR 364

Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 2(10)
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High Courts20 Dec 1991Dismissed

The General Manager, Anna Transport Corporation Vs S. Ramana

Andhra Pradesh High Court · (1993) 1 ALT 424

Motor Vehicles Act, 1939 — Section 110A, 92A
Read judgment
High Courts20 Dec 1991Allowed

K. Poolamma and Others Vs The Oriental Insurance Co. Ltd.

Andhra Pradesh High Court · (1992) 3 ALT 219 : (1992) 2 APLJ 147

Motor Vehicles Act, 1939 — Section 110D
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High Courts19 Dec 1991Dismissed

Vallapu Gangamma and Others Vs The New India Assurance Company

Andhra Pradesh High Court · (1993) 1 ALT 353

Motor Vehicles Act, 1939 — Section 110A, 95
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