High Courts31 Dec 2013Disposed Off
V. Narayana Reddy Vs The Industrial Tribunal-II and Two Others
Andhra Pradesh High Court · (2014) 4 ALD 103 : (2014) 4 ALT 301
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 1 of 67
High Courts31 Dec 2013Allowed
P. Vijaya Jyothi Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 3 ALD 655
High Courts31 Dec 2013Dismissed
Sri Agasteswara Swamy Temple Vs V. Siva Kameswara Rao and Another
Andhra Pradesh High Court · (2014) 2 ALD 273 : (2014) 2 ALT 696
High Courts31 Dec 2013Dismissed
Kommagani Ilaiah and Another Vs Kommagani Bikshapathi and Others
Andhra Pradesh High Court · (2014) 2 ALD 665 : (2014) 3 ALT 702
High Courts31 Dec 2013Disposed Off
Rahmatullah Khan and Mr. Basheeruddin @ Saleem Vs Government of A.P.
Andhra Pradesh High Court · (2014) 2 ALD 272 : (2014) 2 ALT 814
High Courts31 Dec 2013Partly Allowed
Andhra Pradesh State Road Transport Corporation Vs Katta Kusuma and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0127
High Courts31 Dec 2013
Varikuppala Venkatesh Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 144
High Courts31 Dec 2013
Kesireddy Ramachandra Reddy and Others Vs Union of India
Andhra Pradesh High Court · (2014) 3 ALD 129 : (2014) 2 ALT 150
High Courts31 Dec 2013Disposed Off
Pasmala Anjaiah Chary Vs T. Satyanarayana
Andhra Pradesh High Court · (2014) 3 ALD 107 : (2014) 2 ALT 214
High Courts31 Dec 2013
Triumphant Institute of Management Education Private Limited Vs Inspire Educational Services Private Limited, ARKS Srinivas and P. Rahul Reddy
Andhra Pradesh High Court · (2014) 121 CLA 38 : (2014) 183 CompCas 462
High Courts31 Dec 2013Allowed
State of Andhra Pradesh Vs Nalamati Dorayya and Others
Andhra Pradesh High Court · (2014) 3 ALD 720
High Courts31 Dec 2013
Mohd. Ghulam Ghouse Vs Industrial Tribunal-II
Andhra Pradesh High Court · (2014) 2 LLN 403
High Courts31 Dec 2013
N. Goverdhana Babu Vs Palyam Ramasubrahmanyam
Andhra Pradesh High Court · (2013) 12 AP CK 0005
High Courts30 Dec 2013Dismissed
Arimanda Vijaya Bhaskara Reddy Vs Manukonda Rami Reddy (died) Per LRs
Andhra Pradesh High Court · (2014) 5 ALD 374 : (2014) 4 ALT 718
High Courts30 Dec 2013Dismissed
B.V. Ramakrishna Raju Vs Mrs. B. Bharathi
Andhra Pradesh High Court · (2013) 12 AP CK 0159
High Courts30 Dec 2013Dismissed
M.S. Rajasekhar Vs The Chairperson and M.D., Indian Bank 2 and Others
Andhra Pradesh High Court · (2014) 5 ALD 381
High Courts30 Dec 2013Allowed
T. Ch. Venkateswarlu Vs The Zonal Manager, Zonal Office, Food Corporation of India and Another
Andhra Pradesh High Court · (2014) 2 ALD 627 : (2014) 3 ALT 611
High Courts30 Dec 2013Disposed Off
A.V. Santosh Kumar Vs Sajjid Hussain and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 768
High Courts27 Dec 2013
D. Venkata Reddy (died) by Lrs. and Others Vs K. Ramachandra Reddy and Others
Andhra Pradesh High Court · (2014) 2 ALD 326 : (2014) 2 ALT 803
High Courts27 Dec 2013Partly Allowed
K. Madhava Rao and Others Vs State of A.P., Department of Municipal Administration and Urban Development and Others
Andhra Pradesh High Court · (2014) 5 ALD 69