High Courts27 Dec 2013
Maytas Properties Limited Vs Mr. Krishna Kilaru and Mrs. Sreelatha Kilaru
Andhra Pradesh High Court · (2014) 183 CompCas 569
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 2 of 67
High Courts27 Dec 2013Dismissed
Rohith P. Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 617 : (2014) 3 ALT 733
High Courts27 Dec 2013Dismissed
Dr. Srinivasa Rao Kothapalli and Others Vs Dr. Appa Rao Mukkamala and Others
Andhra Pradesh High Court · (2014) 4 ALD 345
High Courts27 Dec 2013Allowed
M. Ali Baig and Others Vs Kottala Sanjeeva Reddy and Mahaboob Baig and Others
Andhra Pradesh High Court · (2014) 3 ALD 449
High Courts27 Dec 2013
New India Assurance Company Limited Vs Swarna Hemalatha
Andhra Pradesh High Court · (2014) 1 AnWR 720
High Courts27 Dec 2013Partly Allowed
Shabbir Vs S. Razak Saheb
Andhra Pradesh High Court · (2014) 1 AnWR 788
High Courts26 Dec 2013Dismissed
P. Dharma Reddy and Others Vs Anji Reddy and Others
Andhra Pradesh High Court · (2014) 3 ALD 504
High Courts26 Dec 2013Allowed
Karimella Santhammaand Another Vs More Venkanna and Others
Andhra Pradesh High Court · (2014) 4 ALT 10
High Courts24 Dec 2013
VST Industries Ltd. Vs G. Om Prakash and Another
Andhra Pradesh High Court · (2014) 2 ALT 115
High Courts24 Dec 2013Dismissed
Sri Bhatharaju Shankaraiah and Others Vs The Union of India and Others
Andhra Pradesh High Court · (2014) 3 ALD 170 : (2014) 3 ALT 790
High Courts24 Dec 2013Allowed
The Associated Cement Companies Ltd. Vs Chairman-cum-Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (2014) 3 ALD 99 : (2014) 3 ALT 796
High Courts24 Dec 2013Dismissed
Ch. Venkata Rao and Others Vs J.R. Rameshji
Andhra Pradesh High Court · (2014) 3 ALD 403 : (2014) 2 ALT 706
High Courts24 Dec 2013
Sriram Refregeration Industries Vs Income Tax Officer
Andhra Pradesh High Court · (2014) 361 ITR 119
High Courts24 Dec 2013
G. Pyada Rao and Others Vs Food Corporation of India and Others
Andhra Pradesh High Court · (2014) 2 ALT 52
High Courts23 Dec 2013Disposed Off
Smt. K. Lakshmi Vs The A.P.S.R.T.C and two Others
Andhra Pradesh High Court · (2014) 5 ALD 347 : (2014) 3 ALT 661
High Courts23 Dec 2013Dismissed
Bevara Sriramulu Vs Gorthi Ramakrishna Rao and Others
Andhra Pradesh High Court · (2014) 2 ALD 277 : (2014) 3 ALT 560
High Courts23 Dec 2013Dismissed
T. Ramana Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) LabIC 2687
High Courts23 Dec 2013Allowed
Mohd. Afzaluddin Ahmed and Modern Educational Society Vs The Trustees Board Mahdavia Club, A.P. Wakf Board and The Govt. of A.P.
Andhra Pradesh High Court · (2014) 2 ALD 307 : (2014) 3 ALT 1
High Courts23 Dec 2013Dismissed
State Bank of India, Suryapet Branch Vs The Deputy Commercial Tax Officer and Others
Andhra Pradesh High Court · (2014) 3 ALD 283 : (2014) 4 ALT 249 : (2014) 68 VST 340
High Courts23 Dec 2013Allowed
T.V.G. Chandrasekhar Vs The State of A.P. and Others
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 6 : (2014) 1 ALD(Cri) 507