High Courts18 Dec 2013
Gampala Anthaiah and Others Vs Kasarla Venkat Reddy and Others
Andhra Pradesh High Court · (2014) 2 ALD 281 : (2014) 2 ALT 661
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 4 of 67
High Courts18 Dec 2013Dismissed
Manigandla Radha Krishna Murthy Vs Dhavaleswarapu Janikamma
Andhra Pradesh High Court · (2013) 12 AP CK 0129
High Courts18 Dec 2013
Syed Taruj Ahmed Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 18
High Courts18 Dec 2013Disposed Off
Yadlapati Nagamalleswara Rao Vs The Deputy Transport Commissioner, (The Registering Authority), the Regional Transport Authority and Another
Andhra Pradesh High Court · (2014) 2 ALD 554
Andhra Pradesh General Clauses Act, 1891 — Section 11
High Courts18 Dec 2013
Suresh Kumar Shaw Vs B. Rajesham, Deputy Collector and Tahsildar
Andhra Pradesh High Court · (2014) 2 ALD 310 : (2014) 3 ALT 33
High Courts18 Dec 2013
The Director of Income Tax (Exemptions) Vs M/s. Ramoji Foundation
Andhra Pradesh High Court · (2014) 364 ITR 85
High Courts18 Dec 2013Dismissed
Kommuri Pratap Reddy Vs Ponnala Lakshmaiah and Others
Andhra Pradesh High Court · (2014) 2 ALD 692 : (2014) 4 ALT 594
High Courts18 Dec 2013
Ch. Srinivasa Rao Vs State and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 749
High Courts17 Dec 2013Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Vadthavath Kamalamma @ Bikkibai and Others
Andhra Pradesh High Court · (2014) 1 AnWR 347
High Courts17 Dec 2013
Bonda Seetharama Rao Vs Government of Andhra Pradesh and The Mandal Revenue Officer Government of Andhra Pradesh and The Mandal Revenue Officer Vs Bonda Seetharama Rao
Andhra Pradesh High Court · (2014) 2 ALD 370 : (2014) 1 ALT 373
High Courts17 Dec 2013Dismissed
A.T.G. Srinivas Rao Vs Pushkarini
Andhra Pradesh High Court · (2013) 12 AP CK 0088
High Courts17 Dec 2013
B. Chinna Seshamma Vs APSRTC
Andhra Pradesh High Court · (2014) ACJ 1685 : (2014) 2 ALT 623 : (2014) 1 AnWR 511
High Courts17 Dec 2013Allowed
Bonda Seetharama Rao Vs Government of Andhra Pradesh and 3 Others
Andhra Pradesh High Court · (2013) 12 AP CK 0074
High Courts17 Dec 2013Partly Allowed
Nagabathula Hara Gopal (died), Nagabathula Sundararao and two Others Vs Malluri Venkata Ramana and two Others
Andhra Pradesh High Court · (2013) 12 AP CK 0052
High Courts17 Dec 2013
Mohd. Abdul Sattar @ Shaik Mahaboob Vs Rahmatunnissa and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0032
High Courts17 Dec 2013Dismissed
Indian Bank, Himayatnagar Branch Vs State of A.P.
Andhra Pradesh High Court · (2013) 12 AP CK 0012
High Courts16 Dec 2013Partly Allowed
The New India Assurance Company Ltd. Vs V.D. Suresh and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0155
High Courts16 Dec 2013Allowed
G. Narasimhamurthi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 121 : (2014) 1 ALD(Cri) 417 : (2014) CriLJ 2687
High Courts16 Dec 2013Dismissed
B. Chakradhari Vs Potti Sreeramulu Telugu University and Others
Andhra Pradesh High Court · (2014) 1 ALT 419
High Courts16 Dec 2013Allowed
Anantharaju Venkata Seshamma Vs Rajupalem Seshavataram (died) and Others
Andhra Pradesh High Court · (2014) 4 ALD 316