High Courts23 Dec 2013
Indus Tower Limited and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 333 : (2014) 46 GST 33 : (2014) 68 VST 377
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 3 of 67
High Courts23 Dec 2013Disposed Off
Chakka Peda Sbbaiah Vs A.P. State Irrigation Development Corporation Ltd.
Andhra Pradesh High Court · (2014) 2 ALT 230
High Courts23 Dec 2013Allowed
P. Utheja Vs S. Srinivas
Andhra Pradesh High Court · (2014) 2 ALD 322 : (2014) 3 ALT 753
High Courts23 Dec 2013Allowed
Kovvuri Kanaka Reddy Vs Nadella Yedukondalu and Another
Andhra Pradesh High Court · (2014) 3 ALD 305 : (2014) 3 ALT 578
High Courts23 Dec 2013
Visakha Industrial Gases (P) Limited Vs The Commercial Tax Officer and Others
Andhra Pradesh High Court · (2014) 58 APSTJ 41
High Courts20 Dec 2013Dismissed
Boya Pareshappa and Another Vs G. Raghavendra Nine and Others
Andhra Pradesh High Court · (2014) 2 ALD 654 : (2014) 4 ALT 55
High Courts20 Dec 2013Partly Allowed
Routhu Likitha Vs L. Srinivasa Rao and Another
Andhra Pradesh High Court · (2014) 1 AnWR 377
High Courts20 Dec 2013
Durga Wines Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALT 229
High Courts20 Dec 2013Disposed Off
Faqrunnisa Begum Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 3 ALD 245
High Courts20 Dec 2013Allowed
Mandala Yadagiri and Others Vs Mandala Madhava Rao and Others
Andhra Pradesh High Court · (2014) 3 ALD 387 : (2014) 2 ALT 627
High Courts19 Dec 2013
Shri M. Jaffer Saheb (Decd.), (L/r M. Nurul Huda) Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 361 ITR 25
High Courts19 Dec 2013Partly Allowed
M/s. A.P. State Civil Supplies Corporation Limited Vs Farzana and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0143
High Courts19 Dec 2013
Bajaj Allianz General Insurance Co. Ltd. Vs T. Latha T. Latha Vs Jafer
Andhra Pradesh High Court · (2013) 12 AP CK 0086
High Courts19 Dec 2013Partly Allowed
Vallepu Ankamma Vs Pallapu Kondaiah and Others
Andhra Pradesh High Court · (2014) 3 ALD 126 : (2014) 4 ALT 31
High Courts19 Dec 2013Dismissed
V. Kameswar Rao Vs Smt. Umadevi
Andhra Pradesh High Court · (2013) 12 AP CK 0049
High Courts19 Dec 2013
A.V. Vinod Kumar Vs Union of India and Others The Chairman, The Central Warehousing Corporation, (Government of India Undertaking) and The Regional Manager, Central Warehousing Corporation Vs A.V. Vinod Kumar and Union of India
Andhra Pradesh High Court · (2014) 4 ALD 56
Central Warehousing Corporation (Staff) Regulations, 1986 — Section 56(i)(a)
High Courts19 Dec 2013
Bharathi Cement Corpn. P. Ltd. Vs Commr. of C. Ex., C. and S.T.
Andhra Pradesh High Court · (2014) 302 ELT 345
High Courts19 Dec 2013Dismissed
The New India Assurance Co. Ltd. Vs Basantha Mohanthy and 5 Others
Andhra Pradesh High Court · (2013) 12 AP CK 0014
High Courts18 Dec 2013Dismissed
L. Nagaraju Vs Syndicate Bank and I. Venugopal Reddy
Andhra Pradesh High Court · (2014) 2 ALD 758
High Courts18 Dec 2013Partly Allowed
Bajaj Allianz Insurance Co. Ltd. Vs Botu Janardhana Rao, Botu Naveen Kumar, Botu Maduri and R.K. Pandu
Andhra Pradesh High Court · (2013) 12 AP CK 0161