Andhra Pradesh High Court Judgments 2006

High Courts29 Dec 2006Dismissed

K. Swarna Kumari Vs Government of A.P. and Others

Andhra Pradesh High Court · (2007) 2 ALD 614 : (2007) 2 ALT 437

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 19(2)Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(11), 20(8), 45(1), 9Andhra Pradesh Financial Code — Article 72

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High Courts29 Dec 2006Allowed

Pavan Chit Funds (P) Ltd. Vs Employees State Insurance Corporation and Another

Andhra Pradesh High Court · (2007) 3 ALD 751 : (2007) 3 LLJ 224

Employees State Insurance Act, 1948 — Section 82

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High Courts29 Dec 2006Dismissed

Kareem Hussain (died) per L.Rs. Vs Veeranki Rama Krishna Prasad (died) per L.Rs.

Andhra Pradesh High Court · (2007) 2 ALD 808 : (2007) 2 ALT 457

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)Transfer of Property Act, 1882 — Section 53A, 54

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High Courts29 Dec 2006Allowed

Pavan Chit Funds Private Limited Vs Employees State Insurance Corporation and Another

Andhra Pradesh High Court · (2007) 4 ALT 46 : (2007) 114 FLR 667

Employees State Insurance Act, 1948 — Section 82

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High Courts29 Dec 2006Allowed

Verriboyina Venkata Krishna Rao Vs Nakkala Venkayamma

Andhra Pradesh High Court · (2007) 3 ALD 647

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 45, 68, 69Succession Act, 1925 — Section 63

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High Courts29 Dec 2006Dismissed

Mallamkondu Venkata Ramana Vs Banakathi Obulamma and Others

Andhra Pradesh High Court · (2007) 3 ALD 708 : (2007) 3 ALT 631 : (2007) 4 CivCC 189 : (2009) 5 RCR(Civil) 464

Specific Relief Act, 1963 — Section 12(3)Transfer of Property Act, 1882 — Section 53A

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High Courts28 Dec 2006Allowed

Y. Chandraiah @ Y. Chandra Reddy Vs Commissioner of Police and Others

Andhra Pradesh High Court · (2007) 1 ALD 730 : (2007) 1 ALT 533

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 32(1), 38E, 38E(2), 40Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 188, 324, 34, 437

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High Courts28 Dec 2006Allowed

Peddavandla Narayanamma Vs Peddasani Venkata Reddy and Others

Andhra Pradesh High Court · AIR 2007 AP 137 : (2007) 2 ALD 817 : (2007) 4 ALT 260 : (2007) 1 APLJ 319

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 137, 138, 68, 69, 70Succession Act, 1925 — Section 63

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High Courts28 Dec 2006Dismissed

Ravelli Yellaiah Vs P.S. Toopran and Another

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 891 : (2007) 2 ALT(Cri) 210 : (2006) CriLJ 1572

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307

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High Courts28 Dec 2006

Thanneru Venkataiah (died) and Others Vs Vadlamudi Kasaiah and Others

Andhra Pradesh High Court · (2007) 3 ALD 535 : (2007) 4 ALT 14 : (2007) 1 APLJ 269

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High Courts27 Dec 2006

L. Vara Lakshmi Vs R.V. Lakshmi Reddy and Another

Andhra Pradesh High Court · (2007) 3 ALD 231 : (2007) 2 ALT 199

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 2(2), 151

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High Courts26 Dec 2006Allowed

Kotta Narayana Murthy Vs Sub-Registrar and Another

Andhra Pradesh High Court · (2007) 3 ALD 33 : (2007) 4 ALT 639

Stamp Act, 1899 — Section 33, 38, 38(2), 40, 47A

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High Courts26 Dec 2006Allowed

Mavudi Rangunaidu Vs Palavalasa Venkatarao and Another

Andhra Pradesh High Court · (2007) 2 CivCC 527 : (2007) 5 RCR(Civil) 330

Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227

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High Courts22 Dec 2006Allowed

E. Ram Reddy Vs The District Collector and Others

Andhra Pradesh High Court · (2007) 2 ALD 428

Land Acquisition Act, 1894 — Section 10, 11, 11A, 12, 16

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High Courts22 Dec 2006

T. Venkata Narayana Vs Girijan Cooperative Corporation Limited and Others

Andhra Pradesh High Court · (2007) 2 ALD 772

Constitution of India, 1950 — Article 142, 226Disciplinary, Punishments and Appeal Rules — Rule 11, 4Penal Code, 1860 (IPC) — Section 409, 468, 471

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High Courts22 Dec 2006Dismissed

Vikrampuri Co-operative House Building Society Ltd. Vs Secunderabad Cantonment Board and Others

Andhra Pradesh High Court · (2007) 3 ALD 494 : (2007) 3 ALT 192

Cantonments Act, 2006 — Section 340, 343Constitution of India, 1950 — Article 226

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High Courts22 Dec 2006Dismissed

Kona Venkata Siva Surya Chandra Sekhar and Another Vs Bonda Venkunaidu and Others

Andhra Pradesh High Court · (2007) 3 ALD 108 : (2007) 2 ALT 469

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts22 Dec 2006

P. Prabhakara Rao Vs P. Krishna

Andhra Pradesh High Court · AIR 2007 AP 163 : (2007) 2 ALD 655 : (2007) 4 ALT 569

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 20, 20(2)

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High Courts22 Dec 2006Dismissed

S. Jayamma and Others Vs Oriental Insurance Company Limited and Others

Andhra Pradesh High Court · (2008) ACJ 376 : (2007) 3 ALD 202 : (2007) 4 ALT 112

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Motor Vehicles Act, 1988 — Section 166

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High Courts21 Dec 2006

Basanthilal Aggarwal and Another Vs P.S. Bhamdari and Others

Andhra Pradesh High Court · (2007) 3 ALD 805 : (2007) 2 ALT 566

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 4, 8Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 82, 92

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Andhra Pradesh High Court judgments, 2006