High Courts28 Jan 2006
GVPREL-MEE (J.V.) Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 2006 AP 169 : (2006) 3 ALD 703 : (2007) 1 CTLJ 265
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2006
1,289 judgments · page 62 of 65
High Courts28 Jan 2006Dismissed
Parameswara Veerraju Reddi Vs State of A.P. and Others
Andhra Pradesh High Court · (2006) 4 ALD 558
Andhra Pradesh Civil Courts Act, 1972 — Section 1, 1(2), 1(3)Constitution of India, 1950 — Article 227
High Courts28 Jan 2006Dismissed
E. Tirupem Reddy Vs Deputy Superintendent of Police and Others
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 535 : (2006) 2 ALT 366 : (2006) CriLJ 1606 : (2006) 3 RCR(Criminal) 435
Penal Code, 1860 (IPC) — Section 12, 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts28 Jan 2006Dismissed
4G Informatics (P) Ltd. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 2 ALD 418 : (2006) 3 ALT 92
Constitution of India, 1950 — Article 226
High Courts28 Jan 2006Allowed
G. Raghava Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 2 ALD 376 : (2006) 2 ALT 440
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80, 80(1)
High Courts28 Jan 2006Dismissed
Sri Vishnu Merchants Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2006) 2 ALD 457 : (2006) 2 ALT 329 : (2006) 71 SCL 357
Andhra Pradesh Revenue Recovery Act, 1864 — Section 25Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 11(4), 14Revenue Recovery Act, 1890 — Section 3, 5
High Courts28 Jan 2006
E. Sugunamma Vs District Collector and Others
Andhra Pradesh High Court · (2006) 2 ALD 429 : (2006) 2 ALT 359
Constitution of India, 1950 — Article 14, 21, 226Panchayat Raj Act, 1994 — Section 17, 18, 19, 20, 22
High Courts28 Jan 2006Dismissed
Integrated Rural Health Women and Child Education Development Society Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 3 ALD 479 : (2006) 2 ALT 432
High Courts28 Jan 2006Dismissed
Manaksia Limited and Others Vs Inspector, Legal Metrology, Weights and Measures Department and Others
Andhra Pradesh High Court · (2006) 2 ALT 325
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 9(3)Standards of Weights and Measures Act, 1976 — Section 2(1)
High Courts28 Jan 2006Allowed
Dandu Trinadha Raju and Others Vs District Collector and Others
Andhra Pradesh High Court · (2006) 2 ALT 9
Land Acquisition Act, 1894 — Section 10, 17, 17(3A), 17(3A)(1), 17(3A)(2)
High Courts28 Jan 2006Allowed
Government of A.P. and Others Vs V. Lingamma and Others
Andhra Pradesh High Court · (2006) 2 ALD 507 : (2006) 2 ALT 348
Andhra Pradesh Escheats and Bona Vacantia Act, 1974 — Section 11, 11(1), 2(1), 5, 7Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1)
High Courts27 Jan 2006
S. Murali Krishna Vs A.P. Scheduled Castes Co-operative Finance Corporation Ltd.
Andhra Pradesh High Court · (2006) 3 ALD 539 : (2006) 110 FLR 392
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8, 8(1)
High Courts27 Jan 2006
S. Narasimha and Others Vs Joint Collector-II and Another
Andhra Pradesh High Court · (2006) 2 ALD 621 : (2006) 3 ALT 84
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 2, 24, 24(1), 24(2)Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 6Constitution of India, 1950 — Article 227
High Courts27 Jan 2006Dismissed
Y. Malleswara Rao Vs Chief General Manager, S.B.I. and Others
Andhra Pradesh High Court · (2006) 2 ALD 312 : (2006) 3 ALT 102 : (2006) 3 LLJ 907
Constitution of India, 1950 — Article 324State Bank of India (Officers Service) Rules, 1992 — Rule 50(4), 66, 67State Bank of Patiala (Officers) Service Regulations, 1979 — Regulation 70
High Courts27 Jan 2006
Dharvath Kotia (died as per LRs.) and Others Vs Joint Collector and Additional District Magistrate and Others
Andhra Pradesh High Court · (2006) 3 ALD 196 : (2006) 2 ALT 486
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38(7), 38E, 38E(1), 38E(2), 93Limitation Act, 1908 — Article 144, 29(2)Limitation Act, 1963 — Article 65, 10, 11, 12, 13
High Courts27 Jan 2006Allowed
H.H. Arjun Doss Mahant, Disciple of Guru Devender Dass, Sri Swamy Hathiramji Math Vs Commissioner of Endowments, Endowment Department and Others
Andhra Pradesh High Court · (2006) 3 ALD 22 : (2006) 2 ALT 588 : (2006) 1 APLJ 182
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 47, 8Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 18, 19, 2, 2(17)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 3(1), 3(2), 7, 8
High Courts27 Jan 2006
N. Padmakar Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 538 : (2006) CriLJ 2160
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8)Official Secrets Act, 1923 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 379
High Courts27 Jan 2006Dismissed
Shaik Hussain Vs Vice-Chairman and Managing Director, APSRTC and Another
Andhra Pradesh High Court · (2006) 2 ALD 207 : (2006) 2 ALT 396
High Courts27 Jan 2006Allowed
New Kamal Bar and Cafe Vs State of A.P. and Another
Andhra Pradesh High Court · (2007) 6 VST 421
Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 12(7)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 28(8)
High Courts25 Jan 2006Allowed
Shraddha Goel Vs Collector (Market Valuation) and Others
Andhra Pradesh High Court · (2006) 3 ALD 232 : (2006) 5 ALT 237
Stamp Act, 1899 — Section 27, 47A, 47A(6)Stamp Rules — Rule 4