COURT ARCHIVE

Andhra Pradesh High Court judgments, 2006

1,289 judgments · page 65 of 65

High Courts03 Jan 2006Dismissed

A.P. State Financial Corporation Vs Paida Jogaiah and Others

Andhra Pradesh High Court · (2006) 3 ALD 27 : (2006) 2 ALT 13

Andhra Pradehsh Agency Rules, 1924 — Rule 15, 3, 42Andhra Pradesh Civil Courts Act, 1972 — Section 1(3)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 8 Rule 1, 151, 26

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High Courts03 Jan 2006Dismissed

Lingu Savithri Vs P. Sahadev

Andhra Pradesh High Court · AIR 2006 AP 182 : (2006) 5 ALD 4 : (2006) 2 ALT 1

Evidence Act, 1872 — Section 101, 102, 103, 4

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High Courts03 Jan 2006Allowed

Vani Gottimukkala Vs Government of A.P. and Another

Andhra Pradesh High Court · (2006) 2 ALD 137

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 27Stamp Act, 1899 — Section 2(10), 47A, 47A(6)

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High Courts03 Jan 2006Allowed

Kamepalli Sitaramaiah and Others Vs Nalluri Krishna Mohan Rao

Andhra Pradesh High Court · (2006) 3 ALD 411

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(2), Order 41 Rule 31, 100, 96

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High Courts03 Jan 2006Dismissed

Hyderabad Chemical Supplies Limited Vs United Phosphorus Limited and Another

Andhra Pradesh High Court · (2006) 6 ALT 515

Insecticides Act, 1968 — Section 9(3), 9(4)Patents Act, 1970 — Section 104, 104A, 105, 106, 107

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High Courts02 Jan 2006Dismissed

K.V.S.N.V. Prasad and Another Vs Public Club and Others

Andhra Pradesh High Court · AIR 2006 AP 206 : (2006) 2 ALD 727 : (2006) 1 APLJ 212

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High Courts02 Jan 2006Allowed

K.K. Valli Primary Agriculture Co-operative Society Vs District Collector and Others

Andhra Pradesh High Court · (2006) 2 ALD 452

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High Courts02 Jan 2006Allowed

A. Sanjasi Rao Vs Leather Industries Development Corporation of Andhra Pradesh Ltd. (LIDCAP) and Another

Andhra Pradesh High Court · (2006) 2 ALD 311 : (2006) 5 ALT 398

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High Courts02 Jan 2006Allowed

Vadala Vinay Kumar Vs State of A.P.

Andhra Pradesh High Court · (2006) 1 ALD(Cri) 530 : (2006) 1 ALT(Cri) 437 : (2006) 1 APLJ 375 : (2006) CriLJ 1710 : (2006) 3 RCR(Criminal) 394

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306, 498A

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