High Courts31 Dec 1998

D. Ramulu Vs State of A.P.

Andhra Pradesh High Court · (1999) 1 ALD 554 : (1999) 1 ALT(Cri) 612 : (1999) 1 APLJ 312

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 340
High Courts31 Dec 1998

K. Laxman Rao Vs State of A.P.

Andhra Pradesh High Court · (1999) 1 ALD 543 : (1999) 1 ALT 506 : (1999) 1 APLJ 302 : (1999) CriLJ 1928

Andhra Pradesh (Integrated) Education Rules, 1966 — Rule 43Evidence Act, 1872 — Section 35, 74Penal Code, 1860 (IPC) — Section 375, 376