COURT ARCHIVE

Andhra Pradesh High Court judgments, 1998

931 judgments · page 2 of 47

High Courts29 Dec 1998

Madepalli Venkata Durga Prasada Rao Vs Sri Rameswara Swamy Vari Temple, Kaikaluru and others

Andhra Pradesh High Court · (1999) 1 ALD 703 : (1999) 1 ALT 684 : (1999) 1 APLJ 190

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 12, 13, 15, 16, 16(2)Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 9Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74

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High Courts28 Dec 1998

Pondur Milk Producers Co.operative Society Vs Authority under Minimum Wages Act and Assistant Commissioner of Labour, Ongole and another

Andhra Pradesh High Court · (1999) 1 ALD 435 : (1999) 1 ALT 494 : (1999) 1 APLJ 28 : (1999) 82 FLR 192 : (1999) 2 LLJ 286

Minimum Wages Act, 1948 — Section 3, 3(1)

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High Courts28 Dec 1998

B. Parameswaran Vs State

Andhra Pradesh High Court · (1999) 1 ALD 727 : (1999) 1 ALT(Cri) 307 : (1999) CriLJ 2059

Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1947 — Section 5(1)Prevention of Corruption Act, 1988 — Section 13(1), 8

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High Courts24 Dec 1998

APSRTC Vs Dy. Transport Commissioner and Secretary, RTA, Guntur and Others

Andhra Pradesh High Court · (1999) 2 ALD 113 : (1999) 1 ALT 561

Motor Vehicles Act, 1988 — Section 68

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High Courts24 Dec 1998

A. Narayana Rao Vs Asst. Secretary, Regional Transport Authority, Secunderabad and others

Andhra Pradesh High Court · AIR 1999 AP 195 : (1999) 1 ALD 614 : (1999) 1 ALT 587

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 334Central Motor Vehicles Rules, 1989 — Rule 47, 48Motor Vehicles Act, 1988 — Section 2(7), 3, 41, 44, 45

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High Courts24 Dec 1998

Reddi Varamaiah Vs Pereddi Nagi Reddi

Andhra Pradesh High Court · (1999) 2 ALD 265 : (1999) 1 ALT 603 : (1999) 1 APLJ 238 : (1999) 2 CivCC 70

Limitation Act, 1963 — Section 19Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts24 Dec 1998

Nazeemuddin Vs State of A.P.

Andhra Pradesh High Court · (1999) 1 ALD 685 : (1999) 1 ALD(Cri) 190 : (1999) CriLJ 1773

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts23 Dec 1998

Ch. Eswari Laxmi Bai Vs Vice-Chairman and Manging Director, APSRTC, Musheerabad, Hyderabad and others

Andhra Pradesh High Court · (1999) 2 ALD 103 : (1999) 1 ALT 814 : (1999) 2 LLJ 657

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High Courts23 Dec 1998

Ramanadh Poultry Farms, Peddakaparthy Village and Others Vs ACTO, CTCP, Metlakunta and Another

Andhra Pradesh High Court · (1999) 2 ALD 671 : (1999) 2 ALT 99

Andhra Pradesh General Sales Tax Act, 1957 — Section 29, 38Andhra Pradesh General Sales Tax Rules, 1957 — Rule 46, 47

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High Courts23 Dec 1998

G. Ramulu Vs Deport Manager, APSRTC, Gadwal Depot and another

Andhra Pradesh High Court · (1999) 1 ALD 633 : (1999) 1 ALT 526

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High Courts22 Dec 1998

Shaik Ramjan Vs State

Andhra Pradesh High Court · (1999) 1 ALD 740 : (1999) 1 ALD(Cri) 606 : (1999) 1 ALT 291 : (1999) CriLJ 2161 : (1999) 2 RCR(Criminal) 419

Criminal Procedure Code, 1973 (CrPC) — Section 16, 313Penal Code, 1860 (IPC) — Section 365, 366

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High Courts22 Dec 1998

A. Monm and another Vs Gopinath

Andhra Pradesh High Court · (1999) 1 ALD 517 : (1999) 1 ALT 459 : (1999) 1 APLJ 39

Limitation Act, 1963 — Section 14

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High Courts22 Dec 1998

V. Balakrishna and others Vs General Manager, MTH Division, HMT Ltd., Balanagar, Hyderabad

Andhra Pradesh High Court · (1999) 1 ALD 432 : (1999) 1 ALT 482 : (1999) 1 APLJ 175 : (1999) 82 FLR 212 : (1999) 2 LLJ 1310

Constitution of India, 1950 — Article 226Payment of Gratuity (Central) Rules, 1972 — Rule 7Payment of Gratuity Act, 1972 — Section 4, 7(3A)

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High Courts21 Dec 1998Dismissed

Managing Director, APSRTC and Others Vs M. Sankaraiah

Andhra Pradesh High Court · (1999) 4 ALT 89

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High Courts21 Dec 1998

Managing Director, APSRTC, Mushirabad, Hyderabad and others Vs N. Shankaraiah

Andhra Pradesh High Court · (1999) 2 ALD 96 : (1999) 2 ALT 28

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High Courts21 Dec 1998

Chiguripati Suryanarayana and another Vs State of A.P.

Andhra Pradesh High Court · (1999) 1 ALD 590 : (1999) 1 ALD(Cri) 300 : (1999) 1 ALT(Cri) 219 : (1999) CriLJ 1201

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts19 Dec 1998

T. Damodhar Rao and others Vs Managing Director, APSRTC, Hyderabad and others

Andhra Pradesh High Court · (1999) 2 ALD 587 : (1999) 2 ALT 114

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High Courts18 Dec 1998

C. Ramesh Chander Vs C.A. Hanumantha Rao

Andhra Pradesh High Court · (1999) 2 ALD 258 : (1999) 1 ALT 497

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6

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High Courts18 Dec 1998

A. Vasudevaiah Vs Executive Officer, TTD, Tirupathi and another

Andhra Pradesh High Court · (1999) 1 ALD 339 : (1999) 1 ALT 425

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High Courts18 Dec 1998

Vallabhaneni Subba Rao and others Vs Collector, Hyderabad Dist. and others

Andhra Pradesh High Court · (1999) 1 ALD 549 : (1999) 1 ALT 435 : (1999) 1 APLJ 100

Constitution of India, 1950 — Article 226

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