High Courts02 Jan 1998
G.B. Bros. and Konda Rajagopala Chetty Beedi Factory (P) Ltd. Vs ITO
Andhra Pradesh High Court · (2002) 176 CTR 572
Income Tax Act, 1961 — Section 147, 148, 154, 263, 80HH
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1998
931 judgments · page 47 of 47
High Courts02 Jan 1998
Sugui Bai @ Shakuntala Bai and Others Vs Rafat Ali
Andhra Pradesh High Court · (1998) 1 ALD 693 : (1998) 1 ALT 359 : (1998) 1 APLJ 154
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 133
High Courts02 Jan 1998
Murali Damodar Kanuri Vs Dappu Laxmaiah and Others
Andhra Pradesh High Court · (1998) 2 ALD 590 : (1998) 2 ALT 271 : (1998) 1 APLJ 298
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115(1)
High Courts02 Jan 1998
P. Gangamma Vs Vasudha Misra and Another
Andhra Pradesh High Court · (1998) 2 ALD 35 : (1998) 1 ALT 680 : (1998) 1 APLJ 316
Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Regulation 5(3), 5(5)
High Courts02 Jan 1998
Ushodaya Enterprises Ltd. and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 2 ALD 225 : (1998) 1 ALT 421
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 59Bhagyanagar Urban Development Authority Zoning Regulations, 1981 — Regulation 12Constitution of India, 1950 — Article 226
High Courts02 Jan 1998
V. Bulleswara Rao and Others Vs Government of A.P. and Another
Andhra Pradesh High Court · (1998) 2 ALD 98 : (1998) 2 ALT 202
Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 11, 11(3), 12, 16, 27Constitution of India, 1950 — Article 14, 16, 21, 320
High Courts02 Jan 1998
D.S.N.V. Prasad Babu and Another Vs Union of India and Others
Andhra Pradesh High Court · AIR 1998 AP 140 : (1998) 1 ALD 736 : (1998) 1 ALT 366
Constitution of India, 1950 — Article 226, 74, 75(3), 85(2)
High Courts01 Jan 1998
M. Rajaiah and Others Vs State Bank of India and Others
Andhra Pradesh High Court · (1998) 2 ALD 180 : (1998) 2 ALT 140
Constitution of India, 1950 — Article 14, 16, 21, 226, 232Contract Act, 1872 — Section 23Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(2)
High Courts01 Jan 1998
P. Usha Radhey Mohan Vs M.V. Ramu, Manager (Personnel) CMC, Hyd. and Others
Andhra Pradesh High Court · (1998) 2 ALD 60 : (1998) 2 ALT 428
Constitution of India, 1950 — Article 311, 311(2)
High Courts01 Jan 1998
APSRTC, Mushirabad, Hyd. and Another Vs Labour Court-I, A.P., Hyd. and Another
Andhra Pradesh High Court · (1998) 4 ALD 160 : (1998) 2 AnWR 686
Industrial Disputes Act, 1947 — Section 33
High Courts01 Jan 1998Allowed
M. Rajender @ Raju Vs State of A.P. and Others
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 253 : (1998) 2 ALT 264
Suspension of Sentence on Parole Rules, 1981 — Rule 22