High Courts14 Dec 1951
Amir Ahmmad and others Vs Meer Nizam Ali
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 68Guardians and Wards Act, 1890 — Section 29Transfer of Property Act, 1882 — Section 53A, 54
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1951
78 judgments · page 1 of 4
High Courts07 Dec 1951
The State of Hyderabad Vs C. Sathiah
Andhra Pradesh High Court · AIR 1952 AP 149 : (1952) CriLJ 1351
Criminal Procedure Code, 1898 (CrPC) — Section 439Evidence Act, 1872 — Section 114
High Courts04 Dec 1951Dismissed
Kharka and Others Vs Yellappa
Andhra Pradesh High Court · AIR 1953 AP 28
High Courts30 Nov 1951
Ramdayal and another Vs Shankarlal and others
Andhra Pradesh High Court · AIR 1951 AP 39
Constitution of India, 1950 — Article 261, 261(3), 372(1)Presidency Towns Insolvency Act, 1909 — Section 126, 2Provincial Insolvency Act, 1920 — Section 50, 77
High Courts26 Nov 1951
Shamshir Ali Vs Ratnaji
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 23, 57, 65
High Courts19 Nov 1951
Gangar Laxmanna Vs Bhojawa
Andhra Pradesh High Court · (1952) CriLJ 1311
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Nov 1951
Maqdoom Mohiuddin Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1951 AP 39
Constitution of India, 1950 — Article 19(c), 22, 226
High Courts14 Nov 1951
Chandrappa and Others Vs Megharaj
Andhra Pradesh High Court · AIR 1952 AP 38 : (1952) CriLJ 343
Criminal Procedure Code, 1898 (CrPC) — Section 155, 160Penal Code, 1860 (IPC) — Section 441, 448
High Courts06 Nov 1951
Asaram Vs Hyderabad Government
Andhra Pradesh High Court · AIR 1952 AP 78 : (1952) CriLJ 707
Defence of Hyderabad Rules — Rule 3(1), 72
High Courts05 Nov 1951
Jagannath Singh and Another Vs Sangeet Kistayya
Andhra Pradesh High Court · (1952) CriLJ 505
Hyderabad Penal Code, 1324 — Section 292, 339, 376
High Courts31 Oct 1951
Vanem Hanmant Rao Vs Namala Nalliah
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Money Lenders Act, 1349 — Section 9
High Courts31 Oct 1951
G. Pandari Vs Parkash Rao
Andhra Pradesh High Court · AIR 1952 AP 44 : (1952) CriLJ 350
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Oct 1951
Ranga Reddi Vs The State of Hyderabad and Another
Andhra Pradesh High Court · AIR 1953 AP 26
Hyderabad Land Acquisition Act, 1309 — Section 30Land Acquisition Act, 1894 — Section 30, 35
High Courts22 Oct 1951
Hanmantha Vs Hanifabi and Others
Andhra Pradesh High Court · AIR 1953 AP 185 : (1953) CriLJ 1114
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Oct 1951
Gaja sinhva Rao and another Vs Sujat Ali
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts05 Oct 1951
Anjayya and Others Vs Parutal
Andhra Pradesh High Court · AIR 1952 AP 57 : (1952) CriLJ 577
Criminal Procedure Code, 1898 (CrPC) — Section 411, 488
High Courts04 Oct 1951
Mohd. Hashim Vs Aminabi
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Transfer of Property Act, 1351 — Section 116
High Courts03 Oct 1951
Ahmed Ali Sahib Vs Sarfarajulnisa Begum
Andhra Pradesh High Court · AIR 1952 AP 77 : (1952) CriLJ 681
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Oct 1951
D. Peerajee Vs D. Vithal Rao and others
Andhra Pradesh High Court · AIR 1951 AP 39
Court Fees Act, 1870 — Section 7Registration Act, 1908 — Section 77
High Courts01 Oct 1951Allowed
Jaikishen and Others Vs Thotaram and Another
Andhra Pradesh High Court · AIR 1953 AP 160
Hyderabad Prevention of Agricultural Land Alienation Act, 1349 — Section 10(3)