COURT ARCHIVE
Andhra Pradesh High Court judgments, 1951
78 judgments · page 2 of 4
C. Narayana Vs Ram Reddy and others
Andhra Pradesh High Court · AIR 1951 AP 39
Hazari Vittal Vs Dhondi Emki Ramal
Andhra Pradesh High Court · AIR 1951 AP 39
Rama Ambaji Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 283 : (1953) CriLJ 1851
Yakub Sab Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 42 : (1952) CriLJ 347
Moosa Bhoy Vs V. Kristiah
Andhra Pradesh High Court · AIR 1951 AP 39
Gajar Chinna Hanumiha Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 6 : (1952) CriLJ 152
Rajmallu and another Vs Goran Raj Reddy and others
Andhra Pradesh High Court · AIR 1951 AP 39
Tippa Reddy Vs Gondamma
Andhra Pradesh High Court · AIR 1952 AP 53 : (1952) CriLJ 567
Abdul Munim Khan Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 145 : (1953) CriLJ 785
Desai Bhao Vs Karviram Gouda
Andhra Pradesh High Court · AIR 1951 AP 39
Sketna Dev Padmiah Vs Firm of Srigiri Venkiah and Others
Andhra Pradesh High Court · (1951) 09 AP CK 0008
Abaji and Others Vs Hyderabad State
Andhra Pradesh High Court · AIR 1952 AP 55 : (1952) CriLJ 572
Hanmiah Vs Kori Kokanti Basappa and others
Andhra Pradesh High Court · AIR 1951 AP 39
Shazada Qanum Vs Fakher Jung and Others
Andhra Pradesh High Court · AIR 1953 AP 6
Mohd. Maqdoom Madani and another Vs Chunilal
Andhra Pradesh High Court · AIR 1951 AP 39
Viswanatha and others Vs Fatima Bi
Andhra Pradesh High Court · AIR 1951 AP 39
The State of Hyderabad Vs Baquer Hussain
Andhra Pradesh High Court · (1952) CriLJ 352