High Courts30 Dec 1988
Administrative Staff College of India, Hyderabad Vs D.P. Seshachalam
Andhra Pradesh High Court · (1989) 1 APLJ 371 : (1990) 1 LLJ 575
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1988
272 judgments · page 1 of 14
High Courts26 Dec 1988Allowed
Cherukuri Venkat @ Kotha Venkadu Vs State of A.P.
Andhra Pradesh High Court · (1992) 3 ALT 515
Criminal Procedure Code, 1973 (CrPC) — Section 374, 374(2)
High Courts22 Dec 1988Dismissed
Union of India (UOI) and Another Vs Sohoun Constructions
Andhra Pradesh High Court · AIR 1989 AP 350
Arbitration Act, 1940 — Section 2, 20Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 37
High Courts15 Dec 1988
New India Assurance Co. Ltd. Vs S. Ramulamma and Others
Andhra Pradesh High Court · (1990) 1 ACC 168 : (1989) ACJ 596
High Courts08 Dec 1988
Employees'' State Insurance Corporation Vs Gopi Prints
Andhra Pradesh High Court · (1989) 1 LLJ 569
Employees State Insurance Act, 1948 — Section 1(4), 1(5), 2(12), 46Factories Act, 1948 — Section 2Payment of Bonus Act, 1965 — Section 2(12)
High Courts05 Dec 1988Allowed
Y.V. Narasimha Sarma and Others Vs Soorampalli Appalaraju
Andhra Pradesh High Court · (1988) 12 AP CK 0007
Transfer of Property Act, 1882 — Section 54
High Courts01 Dec 1988Dismissed
B. Venkata Rao and Another Vs Principal, Andhra Medical College, Visakhapatnam and Another
Andhra Pradesh High Court · AIR 1989 AP 159
Constitution of India, 1950 — Article 14, 226, 309Evidence Act, 1872 — Section 115
High Courts29 Nov 1988Allowed
Baratam Satyanarayana Vs Baratam Kantharao and Others
Andhra Pradesh High Court · AIR 1989 AP 320
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 9, Order 32 Rule 12Partition Act, 1893 — Section 2, 3, 3(2), 4, 4(2)Partition Rules, 1893 — Rule 193, 194, 196, 197, 198
High Courts24 Nov 1988
Mohd Shabeer Ali Vs A.P. State Road Transport Corporation and Another
Andhra Pradesh High Court · (1990) 1 ACC 560
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 304A
High Courts17 Nov 1988
Union Bank of India Vs Jogi Mohan Rao and Others
Andhra Pradesh High Court · (1989) 1 APLJ 388 : (1991) 72 CompCas 325
Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3
High Courts17 Nov 1988
Hindustan Zinc Ltd. Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (1989) 1 ALT 611 : (1989) 1 APLJ 557 : (1990) 182 ITR 456
High Courts15 Nov 1988
State of Andhra Pradesh Vs V. Krishnaiah Naidu
Andhra Pradesh High Court · AIR 1989 AP 309 : (1989) 1 APLJ 579
Arbitration Act, 1940 — Section 10, 11, 12, 12(2), 13Civil Procedure Code, 1908 (CPC) — Section 34Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts11 Nov 1988
Sponge Iron India Ltd. Vs Neelima Steels Ltd.
Andhra Pradesh High Court · (1990) 68 CompCas 201
Companies Act, 1956 — Section 441, 442 , 443 , 444, 445Constitution of India, 1950 — Article 39Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 19
High Courts08 Nov 1988
G.Y.N. Chainulu and Others Vs The Depot Manager, A.P.S.R.T.C., Amalapuram and Another
Andhra Pradesh High Court · (1989) 2 LLJ 81
Industrial Disputes Act, 1947 — Section 12, 12(3), 22, 26, 3
High Courts04 Nov 1988
Coastal Gases and Chemicals (Pvt.) Ltd. Vs Commercial Tax Officer, Company Circle, Visakhapatnam and Others
Andhra Pradesh High Court · (1990) 76 STC 349
Andhra Pradesh General Sales Tax Act, 1957 — Section 20
High Courts27 Oct 1988
P. Bikshapathi and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1988) 10 AP CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 113A, 32(1)Penal Code, 1860 (IPC) — Section 302, 306, 489A, 498A
High Courts25 Oct 1988Dismissed
Transworld Shipping Service India Pvt. Ltd. Vs Harwan Investment and Trading Pvt. Ltd.
Andhra Pradesh High Court · AIR 1989 AP 255 : (1990) 1 AnWR 440 : (1989) 1 APLJ 547
Colonial Courts of Admiralty Rules — Rule 59Limitation Act, 1963 — Section 5
High Courts16 Oct 1988
Coromandel Fertilizers Ltd. Vs K. Narasimha Murthy
Andhra Pradesh High Court · (1989) 2 LLJ 334
High Courts14 Oct 1988Dismissed
Y. Mangatayaru Vs Y. Seshavataram and Another
Andhra Pradesh High Court · (1989) CivCC 71
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4), 125(5), 126Hindu Marriage Act, 1955 — Section 13
High Courts11 Oct 1988
Basheer Husain and Others Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1992) 2 ALT 24
Andhra Pradesh Minor Forest Produce (Regulation of Trade in Abnus Leaves) Rules, 1970 — Rule 31Andhra Pradesh Minor Forest Produce (Regulation of Trade) Act, 1971 — Section 70, 70IConstitution of India, 1950 — Article 226