High Courts28 Aug 1988Dismissed
G.V. Ramana Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 41 TAXMAN 133
Income Tax Act, 1961 — Section 132, 132(5), 132A, 132B, 220
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1988
272 judgments · page 3 of 14
High Courts26 Aug 1988Partly Allowed
Bathula Anasuya and Another Vs Bathula Rayudu and Others
Andhra Pradesh High Court · AIR 1989 AP 290 : (1990) 182 ITR 45
Benami Transactions (Prohibition of the Right to Recover Property) Ordinance, 1988 — Section 2Trusts Act, 1882 — Section 4, 81, 82
High Courts24 Aug 1988
T. Srinivasulureddy Vs C. Gorardhana Naidu
Andhra Pradesh High Court · (1990) 1 ACC 357
Motor Vehicles Act, 1988 — Section 92A
High Courts24 Aug 1988
N. Satyanarayana Murthy and Others Vs M. Venkata Bala Krishnamurthy
Andhra Pradesh High Court · AIR 1989 AP 167
Companies (Consolidation) Act, 1908 — Section 129Companies Act, 1913 — Section 162Companies Act, 1956 — Section 272, 433
High Courts23 Aug 1988
C.V. Ramana Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1990) 181 ITR 248
Income Tax Act, 1961 — Section 132, 132(5), 226
High Courts19 Aug 1988Dismissed
S. Srinivas Rao Vs High Court of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1989 AP 258
Andhra Pradesh (Telangana Area) Civil Courts Act, 1954 — Section 12Andhra Pradesh (Telangana Area) Small Causes Court Act, 1330 — Section 3, 4, 5Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 20
High Courts17 Aug 1988
State of Andhra Pradesh Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (1989) 74 STC 336
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)Income Tax Act, 1961 — Section 11(1)Road Transport Corporations Act, 1950 — Section 3
High Courts17 Aug 1988Dismissed
K. Obul Reddy Vs V. Nagaiah
Andhra Pradesh High Court · AIR 1989 AP 203 : (1989) 1 APLJ 40
High Courts16 Aug 1988
State of Andhra Pradesh Vs Tholasi Pandurangaiahchetty and Another
Andhra Pradesh High Court · (1989) 75 STC 438
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12Andhra Pradesh General Sales Tax Act, 1957 — Section 2
High Courts12 Aug 1988
Panama Petroleum Products Vs Appellate Deputy Commissioner (Commercial Taxes), Punjagutta Division, Hyderabad and Another
Andhra Pradesh High Court · (1988) 2 APLJ 362 : (1990) 76 STC 280
Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 28, 28(6)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 48(1)Income Tax Act, 1961 — Section 254
High Courts12 Aug 1988
M/s. Police Uniform Production Centre Vs The Director General and Inspector General of Police A.P.
Andhra Pradesh High Court · AIR 1990 AP 9
Constitution of India, 1950 — Article 19(1)
High Courts10 Aug 1988
Balajee Purushottam Vs Commercial Tax Officer, Begum Bazar Circle, Hyderabad and Another
Andhra Pradesh High Court · (1992) 86 STC 463
Andhra Pradesh General Sales Tax Act, 1957 — Section 6Central Sales Tax Act, 1956 — Section 6
High Courts08 Aug 1988Allowed
National Thermal Power Corporation Ltd. Vs Bhanu Construction Co. P. Ltd. and Others
Andhra Pradesh High Court · AIR 1989 AP 140 : (1991) 72 CompCas 247
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 12, 14, 226, 32
High Courts05 Aug 1988
Commissioner of Income Tax Vs Chitra Kalpa
Andhra Pradesh High Court · (1989) 177 ITR 540
Income Tax Act, 1961 — Section 28
High Courts05 Aug 1988
State of Andhra Pradesh Vs Bhramaramba Mallikarjuna Swamy Devasthanam
Andhra Pradesh High Court · (1989) 73 STC 321
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 2(22), 2(26), 27, 38Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)
High Courts03 Aug 1988
Vinayak Beer and Wine Stores Vs Commercial Tax Officer, Narayanaguda Circle, Hyderabad
Andhra Pradesh High Court · (1989) 75 STC 344
Andhra Pradesh General Sales Tax Act, 1957 — Section 33B, 33F, 33F(1)
High Courts02 Aug 1988Dismissed
S. Thippaswami Vs Silamatam Vanajamma and Others
Andhra Pradesh High Court · (1991) 1 ALT 290 : (1991) CivCC 279
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482
High Courts01 Aug 1988
Vinod Solvent Extracts (P) Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1989) 1 APLJ 53 : (1989) 73 STC 175
Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1), 8, 9, 9(1)Central Sales Tax Act, 1956 — Section 6, 8, 8(2A), 8(5), 8(6)
High Courts01 Aug 1988
Commissioner of Income Tax Vs Hotels (Andhra) P. Ltd.
Andhra Pradesh High Court · (1988) 74 CTR 74 : (1989) 175 ITR 295 : (1988) 40 TAXMAN 410
Income Tax Act, 1961 — Section 147, 32, 32(1), 33, 33(1)
High Courts29 Jul 1988
Dr. D. Renuka Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1988) 07 AP CK 0020
Wealth Tax Act, 1957 — Section 7(1)Wealth Tax Rules, 1957 — Rule 1D