COURT ARCHIVE

Andhra Pradesh High Court judgments, 1988

272 judgments · page 5 of 14

High Courts30 Jun 1988

Commissioner of Income Tax Vs S. Anwar Begum

Andhra Pradesh High Court · (1988) 40 TAXMAN 37

Income Tax Act, 1922 — Section 16(3)(b)Income Tax Act, 1961 — Section 16(3)(b), 160, 160(1), 160(1)(iv), 2(24)(iva)Wealth Tax Act, 1957 — Section 21(1), 21(4)

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High Courts29 Jun 1988

India Leaf Spring Mfg. Co. (P) Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1989) 175 ITR 639 : (1988) 40 TAXMAN 123

Income Tax Act, 1961 — Section 32, 32(1)

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High Courts29 Jun 1988

South India Agencies Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1988) 71 STC 437

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(2), 7

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High Courts29 Jun 1988

P. Ramachandra Rao Vs G. Jangaiah and Others

Andhra Pradesh High Court · (1989) 179 ITR 438

Benami Transactions (Prohibition of the Right to Recover Property) Ordinance, 1988 — Section 2, 2(1), 2(3)

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High Courts28 Jun 1988

Commissioner of Income Tax Vs Jeyapore Sugars Co. Ltd.

Andhra Pradesh High Court · (1989) 175 ITR 627

Income Tax Act, 1961 — Section 28

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High Courts28 Jun 1988

Commissioner of Income Tax Vs Vijaya Chemicals

Andhra Pradesh High Court · (1989) 175 ITR 311 : (1989) 43 TAXMAN 244

Income Tax Act, 1961 — Section 143(2), 144, 146, 185, 185(1)

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High Courts28 Jun 1988

Indian Bank Vs Datta Venkata Chinna Krishna Raju Bank of Baroda Vs Rednam Nagabaya Devi

Andhra Pradesh High Court · (1988) 2 APLJ 55 : (1989) 65 CompCas 451

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Constitution of India, 1950 — Article 14

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High Courts27 Jun 1988

Commissioner of Income Tax Vs D.B.R. Mills Ltd.

Andhra Pradesh High Court · (1988) 72 CTR 148 : (1988) 174 ITR 442

Income Tax Act, 1961 — Section 28, 29, 30, 31, 32

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High Courts27 Jun 1988

International Packaging Industries Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1990) 76 STC 39

Central Sales Tax Act, 1956 — Section 5(3)

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High Courts23 Jun 1988

The State of Andhra Pradesh Vs Dhanalakshmi General Stores

Andhra Pradesh High Court · (1988) 71 STC 218

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14(4A)

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High Courts23 Jun 1988

The State of Andhra Pradesh Vs Bazar Industries

Andhra Pradesh High Court · (1989) 73 STC 186

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High Courts23 Jun 1988

Perni Ailamma and Others Vs Tella Zedson and Others

Andhra Pradesh High Court · (1988) 2 APLJ 201

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 164, 200, 202Penal Code, 1860 (IPC) — Section 120, 34Protection of Civil Rights Act, 1955 — Section 7(1)

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High Courts23 Jun 1988