High Courts25 Jan 1988
Insulations and Plastics Pvt. Ltd. Vs Assistant Collector of Central Excise and Others
Andhra Pradesh High Court · (1989) 20 ECR 266 : (1988) 35 ELT 445
Central Excise Rules, 1944 — Rule 173B
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1988
272 judgments · page 14 of 14
High Courts25 Jan 1988Dismissed
Smt. Narayanam Rajamani Vs Smt. P. Seetha and Others
Andhra Pradesh High Court · (1988) 01 AP CK 0006
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60(1)
High Courts21 Jan 1988
V.C. Venkata Subbaiah Chetty and Sons Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 74 CTR 60 : (1988) 171 ITR 590
Income Tax Act, 1961 — Section 176(3A), 184, 189(1), 2
High Courts21 Jan 1988
K. Subramanyam Vs Commercial Tax Officer, Kadiri, Anantapur Dist. and Another
Andhra Pradesh High Court · (1989) 75 STC 175
Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)
High Courts20 Jan 1988
Commissioner of Wealth-tax Vs B. Chandrasekhara Rao and B. Sadasiva Rao
Andhra Pradesh High Court · (1989) 175 ITR 66
Wealth Tax Act, 1957 — Section 4, 4(1), 5, 5(1), 5(1A)
High Courts20 Jan 1988
Y. Varalakshmi and Others Vs M. Nageswara Rao and Others
Andhra Pradesh High Court · (1988) ACJ 354 : (1988) 1 ALT 337
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Jan 1988
Apex Steel Re-rolling Mills Vs Deputy Commissioner of Commercial Taxes, Charminar Division, Hyderabad and Another
Andhra Pradesh High Court · (1992) 87 STC 32
High Courts19 Jan 1988
B. Ravindra Kumar Vs Income Tax Officer
Andhra Pradesh High Court · (1989) 1 ALT 106 : (1988) 1 APLJ 255 : (1988) 73 CTR 203 : (1989) 175 ITR 568 : (1988) 38 TAXMAN 1
Income Tax Act, 1961 — Section 139(5), 276C, 276C(1), 277
High Courts18 Jan 1988Allowed
Hyderabad Asbestos Cement Products Ltd. Vs Mohamad Argobasi Enterprises and Another
Andhra Pradesh High Court · AIR 1989 AP 286
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)Constitution of India, 1950 — Article 51
High Courts18 Jan 1988Dismissed
Boyapati Koteswara Rao and Another Vs Pappu Veeranna and Another
Andhra Pradesh High Court · (1988) ACJ 1126 : AIR 1989 AP 335
Motor Vehicles Act, 1939 — Section 110D, 96(2)
High Courts03 Jan 1988Dismissed
P. Ramachandra Reddy and Another Vs M. Raghunatha Reddy
Andhra Pradesh High Court · (1988) 01 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1A), Order 21 Rule 66, Order 21 Rule 66(2), Order 38 Rule 11, Order 38 Rule 11A
High Courts02 Jan 1988
Dhronamrajti Satyanarayana Vs N.T. Rama Rao and Others
Andhra Pradesh High Court · AIR 1988 AP 62
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 225, 226, 296