High Courts30 Dec 2022Disposed Of
P Sreehari Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0072
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 1 of 21
High Courts30 Dec 2022Disposed Of
Gorla Manasa Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0070
High Courts30 Dec 2022Allowed
Tigireddy Venkat Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0069
Constitution Of India, 1950 — Article 226
High Courts30 Dec 2022Allowed
K. Narasimha Reddy, Chittoor District Vs Prl. Secretary, Revenue Dept., HYD & 2 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0067
Registration Act, 1908 — Section 21, 22, 22A, 22B, 23, 24, 35, 71Constitution Of India, 1950 — Article 14, 226, 300A
High Courts30 Dec 2022Dismissed
Boei Rama Devi, W/o Venkata Ramana Vs Suggu Ammaji @ Suggu Ammojamma, W/o Late Venkata Rao
Andhra Pradesh High Court · (2022) 12 AP CK 0066
Code Of Criminal Procedure, 1973 — Section 190(3), 200Evidence Act, 1872 — Section 91, 92Code Of Civil Procedure, 1908 — Section 100
High Courts29 Dec 2022Disposed Of
Nedurumalli Padmanabha Reddy & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0076
Indian Penal Code, 1860 — Section 406, 465Code Of Criminal Procedure, 1973 — Section 41A
High Courts28 Dec 2022Dismissed
A.Peter Yesudasu & 4 Others Vs State Of A.P., Rep By P.P & Another
Andhra Pradesh High Court · (2022) 12 AP CK 0065
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Dec 2022Dismissed
P.Naga Lakshmi Bora Vs State Of A.P., Rep By P.P & Another
Andhra Pradesh High Court · (2022) 12 AP CK 0064
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts28 Dec 2022Allowed
J.Radha Krishna Murthy & Others Vs Janapati Parthasarathy & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0062
Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts28 Dec 2022Dismissed
P. Raja Gopal, Kodur (Sub-Division), Kadapa Vs State Of A.P., Rep. By P.P., Hyderabad, & 2 Otrs.
Andhra Pradesh High Court · (2022) 12 AP CK 0058
Code Of Criminal Procedure, 1973 — Section 397(1), 401
High Courts27 Dec 2022Dismissed
Yelleti Srinivas Vs State Of A.P. & 2 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0061
Indian Penal Code, 1860 — Section 498A
High Courts27 Dec 2022Dismissed
Shaik Abdul Saleem Vs Shaik Shameem
Andhra Pradesh High Court · (2022) 12 AP CK 0060
Indian Penal Code, 1860 — Section 498A, 506Code Of Civil Procedure, 1908 — Section 24
High Courts27 Dec 2022Dismissed
Kada Veerraju Vs State Of A.P.
Andhra Pradesh High Court · (2022) 12 AP CK 0059
Indian Penal Code, 1860 — Section 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 161, 207, 251, 255(2), 313, 388
High Courts26 Dec 2022Dismissed
Beenathi Ramakrishna Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0057
High Courts26 Dec 2022Dismissed
Yellumahanthi Malleswara Rao Vs Yellumahanthi Dhana Lakshmiu And Another
Andhra Pradesh High Court · (2022) 12 AP CK 0056
Code Of Criminal Procedure, 1973 — Section 125, 125(b)
High Courts26 Dec 2022Partly Allowed
Mindala Venkateswarlu Vs Srinivasa Auto Financiers & The State Of A.P. & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0055
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 207, 251, 313
High Courts23 Dec 2022Disposed Of
K.Ravi Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0053
High Courts22 Dec 2022Disposed Of
Singidi Raghuram Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0050
Constitution Of India, 1950 — Article 226
High Courts22 Dec 2022Dismissed
Dr.Ravula Venkata Ramana Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0049
Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 174
High Courts21 Dec 2022Disposed Of
P.Nagendra Prasad Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0045
Andhra Pradesh Civil Services (Classification, Control And Appeal) Rules, 1991 — Rule 20