High Courts11 Mar 2022Allowed
Panchikatla Sathibabu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0023
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7B, 8(B)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 21 of 21
High Courts11 Mar 2022Allowed
Chitikina Veerababu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0022
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7B, 8B
High Courts10 Mar 2022Disposed Of
Gorantla Rajesh Babu Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0018
High Courts09 Mar 2022Dismissed
Gummalla Siva Kumar & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0017
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 323, 420, 468, 506, 509
High Courts09 Mar 2022Dismissed
Kothalanka Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 417
High Courts09 Mar 2022Disposed Of
B. Venkata Siva & Othrs Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0014
High Courts08 Mar 2022Dismissed
M.C. Saraswathamma & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 107, 306
High Courts08 Mar 2022Disposed Of
S.Nagaraju Vs M.Girija Shankar & Ors
Andhra Pradesh High Court · (2022) 03 AP CK 0013
High Courts08 Mar 2022Dismissed
V.Manjula Vs V.Jagadish & 4 Ors
Andhra Pradesh High Court · (2022) 03 AP CK 0012
High Courts08 Mar 2022Dismissed
Karukola Vasudevarao Vs Karri Suseelamma & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0011
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts07 Mar 2022Disposed Of
Santhosh Kiran Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0010
High Courts04 Mar 2022Dismissed
Paturu Sundaraiah Vs Suri Ranganayakamma & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0007
Code Of Civil Procedure, 1908 — Section 100Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68
High Courts04 Mar 2022Allowed
Illa Srinu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7B, 8B
High Courts04 Mar 2022Disposed Of
B Ashok Naidu & Othrs Vs M.Hari Narayanan & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0005
High Courts04 Mar 2022Allowed
Premal Pratap Joisher Vs Vikram Jethalal Joisher & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0003
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order II Rule 1, Order II Rule 2, Order 8 Rule 1A, Order 15 Rule 1A, Order 15 Rule 3, Order 18 Rule 17, Order 18 Rule 17AConstitution Of India, 1950 — Article 227
High Courts04 Mar 2022Allowed
Kristipati Raja Amaranth Reddy & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Mar 2022Disposed Of
Vunnam Krishna Veena Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0001
High Courts28 Feb 2022Disposed Of
Pratap Singh & Othrs Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 02 AP CK 0027
Code Of Criminal Procedure, 1973 — Section 311
High Courts05 Jan 2022Dismissed
Eastern Power Distribution Company, Of A.P. Visakhapatnam Vs G. Satyanarayana
Andhra Pradesh High Court · (2022) 01 AP CK 0034
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 32, 136, 226, 227A.P.S.E. Board Revised Conduct Regulations, 1986 — Regulation 4(xxxix)(XXIV), 6(XXX)(V), 10