High Courts25 Mar 2022Partly Allowed
A. Satyanarayana Vs M. Panduranga Rao & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0048
Code Of Civil Procedure, 1908 — Order 34 Rule 11
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 20 of 21
High Courts22 Mar 2022Disposed Of
Duvvuri Nithya Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0046
High Courts22 Mar 2022Disposed Of
Paleti Srisha Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0045
High Courts22 Mar 2022Disposed Of
Mittapalle Narayana Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0044
High Courts21 Mar 2022Allowed
Dintakurthi Naga Kamala And 3 Others Vs B Srinivasulu And 2 Others
Andhra Pradesh High Court · (2022) 03 AP CK 0043
Motor Vehicles Act, 1988 — Section 137(3), 166, 166(2), 166(3)Motor Vehicles (Amendment) Act, 1994 — Section 53Indian Penal Code, 1860 — Section 304A, 337
High Courts21 Mar 2022Partly Allowed
T.Naga Sankara Subrahmanyam, E.G.Dt Vs State Of A.P. Rep Pp. Thr: Sho, Pedavegi Ps., Eluru
Andhra Pradesh High Court · (2022) 03 AP CK 0042
Indian Penal Code, 1860 — Section 304, 304A
High Courts17 Mar 2022Disposed Of
H.B. Saraswathi Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2022) 03 AP CK 0038
High Courts16 Mar 2022Dismissed
Chinnapareddy Tirupathi Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts16 Mar 2022Disposed Of
Gata Balarangaiah Vs Jawahar Reddy And Others
Andhra Pradesh High Court · (2022) 03 AP CK 0040
High Courts16 Mar 2022Dismissed
Bollini Subramanyam Naidu Vs T. Ramachandra Reddy And Others
Andhra Pradesh High Court · (2022) 03 AP CK 0039
High Courts16 Mar 2022Dismissed
Nuthalapati Brahmaiah Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0037
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts16 Mar 2022Dismissed
Karra Lakshman Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0036
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts16 Mar 2022Allowed
P Jogarao/Jogaiah And 3 Others Vs Divisional Forest Officer (Logging) And 2 Others
Andhra Pradesh High Court · (2022) 03 AP CK 0035
High Courts15 Mar 2022Disposed Of
A.Ch.Vedavani Vs Prl. Secretary, Panchayatraj Dept., Hyd & 11 Others
Andhra Pradesh High Court · (2022) 03 AP CK 0033
Code Of Criminal Procedure, 1973 — Section 24Constitution Of India, 1950 — Article 21, 226
High Courts14 Mar 2022Disposed Of
P. RAMESH Vs The State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2022) 03 AP CK 0032
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts14 Mar 2022Disposed Of
Mohammad Alisha Vs The State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2022) 03 AP CK 0031
Indian Penal Code, 1860 — Section 420, 511Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts11 Mar 2022Disposed Of
K. Raja Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0027
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 45
High Courts11 Mar 2022Dismissed
Chaga jagadeesh Viveka Vs Chaga Sai Anusha & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0026
Code Of Criminal Procedure, 1973 — Section 125, 125(2)
High Courts11 Mar 2022Dismissed
Korra Kishore & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts11 Mar 2022Allowed
Veluganti Venkatesh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0024
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7(B), 8(A)