High Courts11 Apr 2022Dismissed
G.Apparao Vs Puvvada Venkanna, (Died) Per LR RR-2 To 4 & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0021
Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 19 of 21
High Courts08 Apr 2022Dismissed
Raju Jat & Others @APPELLANT State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 04 AP CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts08 Apr 2022Dismissed
N. Venkata Subbaiah Vs V. Vinod Kumar
Andhra Pradesh High Court · (2022) 04 AP CK 0018
Negotiable Instruments Act, 1881 — Section 118
High Courts07 Apr 2022Dismissed
Ramakuri Rama Krishna Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 04 AP CK 0016
Indian Penal Code, 1860 — Section 304(A)
High Courts06 Apr 2022Disposed Of
Tripasuri Venkata Sai Srilalitha Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0014
High Courts06 Apr 2022Allowed
Daakarapu Venkata Subba Rao Vs Kunda Aruna & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0013
Constitution Of India, 1950 — Article 227
High Courts01 Apr 2022Disposed Of
K.Radha Rajani Kumari & Others Vs Alahari Pardha Sarathi
Andhra Pradesh High Court · (2022) 04 AP CK 0009
High Courts01 Apr 2022Allowed
K. Siva Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0008
Andhra Pradesh Excise Act, 1968 — Section 31Andhra Pradesh Excise (Grant Of Licence Of Selling By Bar And Conditions Of Licence) Rules, 2017 — Rule 27
High Courts01 Apr 2022Allowed
D Arasu Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0007
High Courts01 Apr 2022Disposed Of
N.M. Likhitha Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0006
High Courts01 Apr 2022Allowed
E.Devi Bala & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0005
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26(3)(iii)
High Courts01 Apr 2022Disposed Of
Battula Mahesh Babu Vs State of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0004
High Courts01 Apr 2022Dismissed
Sudha Restaurant And Bar Vs Commissioner Of Prohibition And Excise & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0003
Andhra Pradesh Excise (Grant Of License Of Selling By Bar And Conditions Of License) Rules, 2017 — Rule 17(3)
High Courts01 Apr 2022Disposed Of
Parasa Srinubabu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0002
High Courts01 Apr 2022Disposed Of
Potla Venkateswarlu State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0001
High Courts31 Mar 2022Disposed Of
K.Radha Rajani Kumari & Others Vs Alahari Pardha Sarathi
Andhra Pradesh High Court · (2022) 03 AP CK 0060
High Courts29 Mar 2022Dismissed
L. Sarada Vs Y.V. Anuradha
Andhra Pradesh High Court · (2022) 03 AP CK 0059
Negotiable Instruments Act, 1881 — Section 118
High Courts28 Mar 2022Disposed Of
Chukka Pedda Venkataiah & Others Vs Shashi Bhushan Kumar & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0058
High Courts28 Mar 2022Dismissed
K. Anjaneyulu Vs Y.V. Anuradha
Andhra Pradesh High Court · (2022) 03 AP CK 0057
High Courts25 Mar 2022Dismissed
K Prabhakar Reddy And Others Vs Lakkaraja Munirathnam & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0050