High Courts24 Dec 1953
Fatima Sultana Begum Vs Rang Rao
Andhra Pradesh High Court · (1954) CriLJ 1492
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1953
102 judgments · page 1 of 6
High Courts24 Dec 1953
Md. Abdul Alam Vs Amirunissa and Others
Andhra Pradesh High Court · (1953) 12 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts21 Dec 1953
Zainulabuddin Vs State of Hyderabad
Andhra Pradesh High Court · (1954) CriLJ 1310
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 238, 239, 254Penal Code, 1860 (IPC) — Section 408, 409, 477A
High Courts03 Dec 1953Allowed
Mogalappa Vs Vithoba and another
Andhra Pradesh High Court · AIR 1953 AP 42
High Courts02 Dec 1953
Mohd. Karim Khan Vs Commr. Hyderabad Municipal Corporation
Andhra Pradesh High Court · (1954) CriLJ 1176
Hyderabad Municipal Corporation Act, 1955 — Section 338, 338(1)(d)(i), 338(1)(d)(ii)
High Courts26 Nov 1953Allowed
Chinna Reddy Vs Pujari Keshanna
Andhra Pradesh High Court · (1953) 11 AP CK 0014
Hyderabad Civil Procedure Code, 1323 — Section 208Transfer of Property Act, 1882 — Section 52
High Courts24 Nov 1953
Commercial and Industrial Bank Ltd. Vs Commr. of Income Tax
Andhra Pradesh High Court · (1953) 11 AP CK 0007
Appellate Tribunal Rules, 1946 — Rule 13, 20, 21, 22, 23Hyderabad Income Tax Act, 1357 — Section 82(1), 82(3)Income Tax Act, 1961 — Section 33, 33(1), 33(2A), 33(4), 44(4)
High Courts23 Nov 1953
Baji Narayan Rao Ananth Rao Vs P.K.V. Sunder Raj
Andhra Pradesh High Court · (1953) 11 AP CK 0009
Hyderabad Insolvency Act, 1351 — Section 58(2), 78Insolvency Act, 1848 — Section 57
High Courts23 Nov 1953
Firm Sunkari Yadgiri and Co. Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1953) 11 AP CK 0004
Partnership Act, 1932 — Section 59, 69(2)
High Courts23 Nov 1953
Moti Bai and Others Vs Kand Kari Channaya
Andhra Pradesh High Court · (1953) 11 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 13, 13(1), 13(2), 13(3), 19Limitation Act, 1963 — Article 7
High Courts19 Nov 1953Dismissed
Subhkaran Mirzamal Vs Asst. Registrar (Nazim) Co-operative Society Tahsildar Nirmal
Andhra Pradesh High Court · (1953) 11 AP CK 0012
Constitution of India, 1950 — Article 226
High Courts16 Nov 1953
Kunduari Buchi Rajalingam Vs Commr. Excess Profits Tax
Andhra Pradesh High Court · (1953) 11 AP CK 0013
Excess Profits Tax Act, 1940 — Section 13, 13(2), 14, 14(1), 17Hyderabad Civil Procedure Code, 1323 — Order 20 Rule 1, Order 20 Rule 3Hyderabad Excess Profits Tax Act, 1940 — Section 23
High Courts13 Nov 1953
Sivamma Vs Malamma
Andhra Pradesh High Court · (1953) 11 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Nov 1953
Konduri Mankayya Lingam Vs Konduri Ram Lingam
Andhra Pradesh High Court · (1954) CriLJ 656
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Nov 1953Dismissed
Khwaja Khaliluddin and Others Vs Custodian Evacuees Property
Andhra Pradesh High Court · (1953) 11 AP CK 0005
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 92
High Courts09 Nov 1953
State of Hyderabad Vs Mohd. Shakur and Another
Andhra Pradesh High Court · (1954) CriLJ 687
Criminal Procedure Code, 1898 (CrPC) — Section 252, 253, 68
High Courts04 Nov 1953
Geddam Sita Ram Reddy (dead) and Others Vs Yerrasani Venkat Varada Reddy
Andhra Pradesh High Court · (1953) 11 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1, Order 47 Rule 2, Order 47 Rule 4, Order 47 Rule 4(1)Constitution of India, 1950 — Article 227Hyderabad Limitation Act, 1322 — Article 146, 17
High Courts03 Nov 1953
Dawood Karim Ashrafi and Another Vs City Improvement Board
Andhra Pradesh High Court · (1953) 11 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), Order 21 Rule 50(3), 144, 2(14), 2(2)Hyderabad Court Fees Act, 1870 — Section 14Workmens Compensation Act, 1923 — Section 30
High Courts30 Oct 1953
P. Laxmi and Others Vs P. Ramiah
Andhra Pradesh High Court · (1953) 10 AP CK 0010
Hyderabad Civil Procedure Code, 1323 — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 8, Order 38 Rule 5Hyderabad High Court Act — Section 5