COURT ARCHIVE

Andhra Pradesh High Court judgments, 1953

102 judgments · page 3 of 6

High Courts02 Sept 1953

Jagjit Singh Vs State of Hyderabad and Another

Andhra Pradesh High Court · (1953) 09 AP CK 0011

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Constitution of India, 1950 — Article 14, 19, 227, 311Criminal Procedure Code, 1898 (CrPC) — Section 340

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High Courts28 Aug 1953Allowed

Gulbarga Banking Co. Ltd. Vs Gulam Nabi

Andhra Pradesh High Court · (1953) 08 AP CK 0007

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Hyderabad Civil Procedure Code, 1323 — Section 237

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High Courts28 Aug 1953

K. Jayarama Iyer Vs The State of Hyderabad

Andhra Pradesh High Court · (1954) CriLJ 464

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 25General Clauses Act, 1897 — Section 26

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High Courts26 Aug 1953

Bhikaji and Sons Vs Commissioner, E.P.T.

Andhra Pradesh High Court · (1953) 08 AP CK 0011

Excess Profits Tax Act, 1940 — Section 13(1), 13(2), 17, 2, 2(17)Excess Profits Tax Rules — Rule 4, 5

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High Courts20 Aug 1953

Bankat Lal Badruka and Others Vs State

Andhra Pradesh High Court · (1954) CriLJ 437

COMPANIES ACT, 1956 — Section 131, 134, 32, 76, 77

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High Courts20 Aug 1953

Venka Vs Jagannath and Others

Andhra Pradesh High Court · (1953) 08 AP CK 0008

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1963 — Article 116, 135

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High Courts20 Aug 1953Allowed

Ratan Lalji Gulab Chand Vs Dali Chand and Others

Andhra Pradesh High Court · (1953) 08 AP CK 0004

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20

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High Courts17 Aug 1953

Shaik Mohammad Vs The Custodian General of Evacuee Property and Another

Andhra Pradesh High Court · (1953) 08 AP CK 0006

Administration of Evacuee Property Act, 1950 — Section 27, 40, 7Constitution of India, 1950 — Article 226, 236

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High Courts13 Aug 1953

Sunder Singh Vs The State

Andhra Pradesh High Court · (1954) CriLJ 458

Penal Code, 1860 (IPC) — Section 353, 392

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High Courts11 Aug 1953

Mir Hussain Ali Khan Vs Gopikishan and Others

Andhra Pradesh High Court · (1953) 08 AP CK 0010

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, 47Limitation Act, 1963 — Article 166, 168, 181

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High Courts07 Aug 1953Dismissed