High Courts23 Feb 1953

Vijay Rao Vs State

Andhra Pradesh High Court · AIR 1953 AP 285 : (1953) CriLJ 1856

Criminal Procedure Code, 1898 (CrPC) — Section 476, 480Penal Code, 1860 (IPC) — Section 228, 413, 481, 486
High Courts23 Feb 1953

State Vs Prabhu Dayal

Andhra Pradesh High Court · AIR 1953 AP 273 : (1953) CriLJ 1841

Criminal Procedure Code, 1898 (CrPC) — Section 156, 157, 173, 195Penal Code, 1860 (IPC) — Section 155, 190, 211, 463, 467
High Courts20 Feb 1953

The State Vs Mumtaz Ali and Others

Andhra Pradesh High Court · AIR 1953 AP 257 : (1953) CriLJ 1640

Criminal Procedure Code, 1898 (CrPC) — Section 268, 30, 337Penal Code, 1860 (IPC) — Section 268, 30, 337, 400
High Courts04 Feb 1953Dismissed

Noor Mohammad Vs Sedmal

Andhra Pradesh High Court · (1953) 02 AP CK 0010

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)
High Courts15 Jan 1953

Bhagoji Vs Hyderabad Govt.

Andhra Pradesh High Court · (1954) CriLJ 1378

Criminal Procedure Code, 1898 (CrPC) — Section 429Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Jan 1953

Naimullah Khan Vs State of Hyderabad

Andhra Pradesh High Court · AIR 1953 AP 233 : (1953) CriLJ 1388

Criminal Procedure Code, 1898 (CrPC) — Section 227, 236, 237, 387, 423Penal Code, 1860 (IPC) — Section 380, 406, 408