COURT ARCHIVE

Andhra Pradesh High Court judgments, 1953

102 judgments · page 6 of 6

High Courts12 Jan 1953Dismissed

Mukanda Vs Birdychand

Andhra Pradesh High Court · AIR 1953 AP 271

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1

High Courts08 Jan 1953

Andhra Pradesh High Court · AIR 1953 AP 286 : (1953) CriLJ 1862

Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 145