Andhra Pradesh High Court Judgments 2025

Andhra Pradesh Rights In Land And Pattadar Pass Books Act, 1971 - Section 5(3), 5B(2)Andhra Pradesh Rights In Land And Pattadar Pass Books Rules, 1989 - Rule 19(2)Constitution Of India, 1950 - Article 226

Read judgment

High Courts26 Dec 2025Allowed

Duvvana Boina Nagaseshu Alias Duvvanaboyana Nagaseshu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 12 AP CK 1701

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25, 36A(4)

Read judgment

High Courts24 Dec 2025Dismissed

Bethala Ganesh & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 12 AP CK 1697

Indian Penal Code, 1860 - Section 34, 379, 447Andhra Pradesh Forest Act, 1967 - Section 4, 20(c)(viii)Indian Forest Act, 1927 - Section 26(1)(a)

Read judgment

High Courts24 Dec 2025Dismissed

Vijay Kumar Vardhuru Vs Shriram City Union Finance Ltd, Rep. By Its Gpa Holder, K. Phani Kumar, Branch Office At Atamakur & Anr

Andhra Pradesh High Court · (2025) 12 AP CK 1696

Arbitration And Conciliation Act, 1996 - Section 34

Read judgment

High Courts22 Dec 2025Disposed Of

Mallavarapu Bhagya Sekhar, C/O. Anjaneyulu Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1695

Andhra Pradesh Minor Mineral Concession Rules, 1966 - Rule 26(3)(iii)

Read judgment

High Courts22 Dec 2025Disposed Of

Chellangi Gopi, S/O. Satyanarayana Vs Debt Recovery Tribunal Drt, Visakhapatnam 530001 & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1694

Read judgment

High Courts22 Dec 2025Dismissed

Tamarana Sunneta Vs Tamarana Ramunaidu & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1693

Code Of Civil Procedure, 1908 - Order 21, Rule 11(2)

Read judgment

High Courts22 Dec 2025Disposed Of

K. Muraga Reddy Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1692

Code Of Criminal Procedure, 1973 - Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 75(1), 76, 333, 528

Read judgment

High Courts22 Dec 2025Dismissed

State Of A.P. Vs Ravilla Nagabhushanam Naidu & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1691

Code Of Criminal Procedure, 1973 - Section 209, 313, 378, 378(1), 378(3)Indian Penal Code, 1860 - Section 34, 147, 148, 149, 324, 354

Read judgment

High Courts11 Dec 2025Disposed Of

Nalluri Venkateswarlu Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1685

Registration Act, 1908 - Section 71Andhra Pradesh Registration Rules, 1908- Rule 161, 162, 163, 164

Read judgment

High Courts10 Dec 2025Dismissed

M/s Indian Oil Corporation Vs Badam Sundara Rao And Others

Andhra Pradesh High Court · (2025) 12 AP CK 1690

Code Of Civil Procedure, 1908 - Section 100

Read judgment

High Courts10 Dec 2025Disposed Of

M/s. Indian Oil Corporation Vs Badam Sundara Rao And Others

Andhra Pradesh High Court · (2025) 12 AP CK 1689

Read judgment

High Courts10 Dec 2025(iii) Kumar Tiwari v. State of Uttar Pradesh 019 Supreme (SC) 923

Saladi Sriranga Rao Vs Dontu Maheswara Rao & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1688

Indian Penal Code, 1860 - Section 324, 420, 506(2)Code Of Criminal Procedure, 1973 - Section 200

Read judgment

High Courts10 Dec 2025Allowed

Thudum Dhanunjaya Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 12 AP CK 1687

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)

Read judgment

High Courts10 Dec 2025Partly Allowed

K Vijaya Kanakadurga & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1686

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 74, 115(2), 126(2), 318(4), 333Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 3(2)(va)

Read judgment

High Courts09 Dec 2025Disposed Of

Rajagiri Mahalakshmi, W/O Late Balaram Murthy Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1682

Read judgment

Andhra Pradesh High Court judgments, 2025