High Courts22 Nov 2025Dismissed
Pillutla Pardhasaradhi Sastry & Ors Vs Valiveti Siva Jyothi & Ors
Andhra Pradesh High Court · (2025) 11 AP CK 0592
Evidence Act, 1872 - Section 13Constitution Of India, 1950 - Article 227
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2025
287 judgments · page 3 of 15
High Courts19 Nov 2025Dismissed
State Of Andhra Pradesh & Ors Vs Anakarla Ravi Kumar & Ors
Andhra Pradesh High Court · (2025) 11 AP CK 0059
High Courts18 Nov 2025Dismissed
Yellappa Mala Alias Byagaru Yellappa And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0044
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 118(1)
High Courts18 Nov 2025Dismissed
Maisha Mayuri And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0043
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 20(b)(ii)(C), 29
High Courts14 Nov 2025Dismissed
Siram Kiran Naidu Vs State Of AP & Ors
Andhra Pradesh High Court · (2025) 11 AP CK 0015
Land Acquisition Act, 1894 - Section 4(1),34, 48, 48(i)
High Courts14 Nov 2025Disposed Of
Yetluri Ramakrishnamma Raju Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0014
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 105Indian Electricity Act, 2003 - Section 135(1)(a), 135(1)(e)
High Courts14 Nov 2025Allowed
Prasanta Mandal & Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0311
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts14 Nov 2025Allowed
Sk Salman & Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0012
Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)
High Courts07 Nov 2025Allowed
Kenchattahalli Appaji Gowda Srinath Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0006
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts07 Nov 2025Allowed
Chintala Murali And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0005
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts07 Nov 2025Allowed
Manikala Dhandu Mari Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0004
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)
High Courts07 Nov 2025Allowed
Setti Uma Maheswara Rao vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0002
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)
High Courts07 Nov 2025Allowed
Guttala Sridhar Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 11 AP CK 0001
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 35(3), 75(2)Protection Of Children From Sexual Offences Act, 2012 - Section 12
High Courts04 Nov 2025Dismissed
Pokuru Mahesh & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0073
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)Indian Penal Code, 1860 - Section 34, 148, 149, 302, 324, 354, 448, 452, 506
High Courts04 Nov 2025Allowed
Vadthya Kishan Alias Barathya Kishan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0072
Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts04 Nov 2025Dismissed
J.Veera Raghavaiah Vs. M Vijayalakshmi 7 Others And Others
Andhra Pradesh High Court · (2025) 11 AP CK 0071
High Courts31 Oct 2025Dismissed
Shaik Sulthan Basha & Ors. vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0023
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 119(1), 480, 483 Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 115(2), 118(1), 324(2), 333, 351(2), 380(5) Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B) Indian Penal Code, 1860 — Section 34, 120B, 143, 149, 188, 193, 269, 270, 323, 324, 392, 420, 427, 448, 452, 506, 509
High Courts31 Oct 2025Allowed
Nakkireddy Yadavendra Naga Lokesh vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0022
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)
High Courts31 Oct 2025Allowed
Katamgari Mahesh, S/O Srinivasulu & Ors. vs State Station House Officer, Rep. By Its Public Prosecutor, High Court Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0021
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 109(1), 121(1), 351(2)
High Courts31 Oct 2025Allowed
Suresh Krishnan, And Others vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0020
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)