COURT ARCHIVE

Andhra Pradesh High Court judgments, 2025

287 judgments · page 15 of 15

High Courts10 Jan 2025Allowed

Duriya Babu Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 01 AP CK 1530

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 37

High Courts03 Jan 2025Allowed

Andhra Pradesh High Court · (2025) 01 AP CK 1529

High Courts03 Jan 2025Dismissed

Andhra Pradesh High Court · (2025) 01 AP CK 1528

Code Of Criminal Procedure, 1973 - Section 397, 401

High Courts03 Jan 2025Allowed

Andhra Pradesh High Court · (2025) 01 AP CK 1527

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318(4), 338, 340(2)

High Courts03 Jan 2025Disposed Of

Andhra Pradesh High Court · (2025) 01 AP CK 1526

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318(4), 336(3), 340(2)

High Courts03 Jan 2025Disposed Of

Andhra Pradesh High Court · (2025) 01 AP CK 1525

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318

High Courts03 Jan 2025Partly Allowed

Andhra Pradesh High Court · (2025) 01 AP CK 1522

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482